Constitution of India, 1950 — Article 14, 141, 142, 144, 226Criminal Procedure Code, 1973 (CrPC) — Section 169, 173, 190, 190(1)(b), 196(1A)Penal Code, 1860 (IPC) — Section 109, 116, 120B, 149, 166

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High Courts07 Jun 2013Disposed Off

Tsewang Dorjee and Others Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2013) 3 GLT 919

Constitution of India, 1950 — Article 136, 226

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High Courts06 Jun 2013

Raju Basumatary Vs State of Assam

Gauhati High Court · (2013) 3 GLT 887

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16Penal Code, 1860 (IPC) — Section 325, 447

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High Courts05 Jun 2013

Sri Ditumoni Hazarika Vs The State of Assam

Gauhati High Court · (2013) 3 GLD 506 : (2013) 3 GLT 889

Criminal Procedure Code, 1973 (CrPC) — Section 164, 438Penal Code, 1860 (IPC) — Section 354A, 354D, 361, 366(A), 370

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High Courts05 Jun 2013

HMR Construction Pvt. Ltd. Vs State of Assam and Others

Gauhati High Court · (2013) 3 GLD 504

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High Courts04 Jun 2013Dismissed

Sri Jawed Rahman and Sri Aslam Tariq Rahman Vs On the death of Badrul Huda his Legal (Smti. Rumena Huda Hazarika, Sri Manirul Huda @ Jadu, Miss Jinu Huda, and Miss Ruma Huda)

Gauhati High Court · (2013) 06 GAU CK 0031

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 107

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High Courts03 Jun 2013Dismissed

Sri Duti Ram Kalita Vs Sri Nidhi Ram Kalita and Sri Nripen Deka @ Nripen Kalita

Gauhati High Court · AIR 2013 Guw 200

Civil Procedure Code, 1908 (CPC) — Section 10, 100Evidence Act, 1872 — Section 59

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High Courts03 Jun 2013Dismissed

Mahesh Kandha Vs State of Assam

Gauhati High Court · (2013) 06 GAU CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326

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High Courts03 Jun 2013Allowed

R. Lalhmingliana Vs Lalnunpari

Gauhati High Court · (2013) LabIC 3000

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High Courts31 May 2013Dismissed

Ajay Kumar Paswan Vs Union of India and Others

Gauhati High Court · (2013) 4 GLT 802

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High Courts30 May 2013

Sri Engkunga Vs Sri R.L. Dinpuia

Gauhati High Court · (2013) 3 GLD 733

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High Courts30 May 2013

Anil Ekka Vs State of Assam

Gauhati High Court · (2013) 3 GLD 431 : (2013) 4 GLT 797

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High Courts30 May 2013

Smti. Mina Roy Vs The State of Assam and Others

Gauhati High Court · (2013) 05 GAU CK 0004

Constitution of India, 1950 — Article 226

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High Courts29 May 2013Partly Allowed

Deputy Commissioner, Navodaya Vidyalaya Samiti Vs Shabnam Sultana

Gauhati High Court · (2013) 4 GLT 601

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High Courts29 May 2013

Commissioner of Income Tax Vs M/s. Meghalaya Steels Ltd.

Gauhati High Court · (2013) 261 CTR 17 : (2013) 3 GLD 626 : (2014) 2 GLT 33 : (2013) 356 ITR 235 : (2013) 217 TAXMAN 184

Central Excises and Salt Act, 1944 — Section 37Constitution of India, 1950 — Article 141Customs Act, 1962 — Section 75

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High Courts29 May 2013

Pran Krishna Bora Vs The State of Assam

Gauhati High Court · (2013) CriLJ 3370 : (2013) 3 GLD 461 : (2013) 3 GLT 389

Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 24, 24(4), 25APenal Code, 1860 (IPC) — Section 323, 325, 354, 376, 447

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