High Courts23 May 2013
Sh. Rev Thangluaia Vs Janet Laldinliani
Gauhati High Court · (2013) 3 GLD 729 : (2013) 4 GLT 847
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 441 of 1,245
High Courts23 May 2013
Sugandha Rai Vs State of Assam
Gauhati High Court · (2013) 4 GLT 395
Criminal Procedure Code, 1973 (CrPC) — Section 131, 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts23 May 2013
Md. Abdus Samad Vs State of Assam
Gauhati High Court · (2013) 05 GAU CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 365, 366, 375, 376
High Courts22 May 2013Dismissed
Lalrinthara Vs State of Mizoram
Gauhati High Court · (2013) 3 GLD 951 : (2013) 3 GLT 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 506
High Courts22 May 2013
Commissioner of Income Tax Vs Williamson Tea (Assam) Ltd. (M/s.)
Gauhati High Court · (2013) 263 CTR 96 : (2013) 3 GLD 844 : (2013) 3 GLT 102 : (2013) 355 ITR 323
Income Tax Act, 1961 — Section 260A, 271(1)(c), 37, 37(1), 80HHC
High Courts22 May 2013Allowed
Sahidul Islam Vs State of Assam
Gauhati High Court · (2013) 05 GAU CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts22 May 2013Partly Allowed
Tanu Ram Kalita Vs State of Assam
Gauhati High Court · (2013) 3 GLD 474 : (2013) 3 GLT 286
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts22 May 2013Allowed
Md. Hatem Ali and Another Vs State of Assam
Gauhati High Court · (2013) 3 GLD 491
High Courts22 May 2013
Union of India and Others Vs Pradip Kumar Acharjee
Gauhati High Court · (2013) 3 GLD 710
High Courts21 May 2013
Assam State Agricultural Marketing Board and Another Vs Sri Sarbeswar Patir
Gauhati High Court · (2013) 3 GLD 444 : (2013) 5 GLT 439
High Courts21 May 2013Disposed Off
Shri Wahed Ali Vs The Hon''ble Gauhati High Court, The State of Assam, The Registrar (Administration) and The Registrar (Inspection and Enquiry) of the Gauhati High Court
Gauhati High Court · (2013) 05 GAU CK 0062
Penal Code, 1860 (IPC) — Section 409
High Courts21 May 2013Allowed
Mohd. Razak Vs Union of India, DIGP and Commandant CRPF
Gauhati High Court · (2013) 05 GAU CK 0031
Penal Code, 1860 (IPC) — Section 302, 307, 320, 326, 34
High Courts21 May 2013Allowed
Kamakhya Enterprise Vs Union of India
Gauhati High Court · (2013) 3 GLD 707
High Courts17 May 2013
Musaffa Khan @ Mustafa (M.D.) and Another Vs State of Assam
Gauhati High Court · (2014) 1 GLT 436
High Courts17 May 2013Dismissed
State of Assam Vs Fasiullah Hussain(r) Hamid Mahmood @ Khalid Mahmood and Others
Gauhati High Court · (2013) 4 GLT 284
Criminal Procedure Code, 1973 (CrPC) — Section 104, 164, 232, 313, 378Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 124
High Courts17 May 2013
Susanta Kumar Bhattacharjee Vs Union of India and Others
Gauhati High Court · (2013) 3 GLD 705
High Courts17 May 2013Disposed Off
Sri Sushil Sarma Vs Sri Ram Narayan Sarma, Sri Nara Narayan Sarma and Sri Rabin Chandra Basumatary
Gauhati High Court · (2013) 05 GAU CK 0040
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 10, Order 7 Rule 10A, 114Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 3
High Courts17 May 2013Dismissed
State of Assam Vs Javed Wakar @ Musaffa @ Mehraj @ Abdul Rahman Danish (Md.)
Gauhati High Court · (2013) 3 GLD 681 : (2013) 3 GLT 834
Criminal Procedure Code, 1973 (CrPC) — Section 104, 232, 313, 378, 378(1)Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 122, 124A
High Courts17 May 2013
Arup Konswar @ Tutu @ Amar Singh Vs State of Assam
Gauhati High Court · (2013) 4 GLT 558