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Gauhati High Court judgments

24,891 judgments · page 444 of 1,245

High Courts11 Apr 2013Dismissed

Adhar Ch. Ray Vs State of Assam

Gauhati High Court · (2013) 3 GLD 594 : (2013) 3 GLT 136

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323
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High Courts11 Apr 2013Dismissed

Bahaluddin Sheikh (Md.) Vs Union of India and Others

Gauhati High Court · AIR 2013 Guw 181 : (2013) 3 GLT 264

Citizenship Act, 1955 — Section 18, 2(k), 6(A), 9, 9(2)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 9Constitution of India, 1950 — Article 1, 10, 10, 10, 11, 11
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High Courts03 Apr 2013

Munu Mura Vs The State of Assam

Gauhati High Court · (2013) 04 GAU CK 0025

Criminal Procedure Code, 1973 (CrPC) — Section 313(1)(b)Evidence Act, 1872 — Section 24, 24, 25, 26, 27, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
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High Courts01 Apr 2013Dismissed

State of A.P. Vs Kipa Tayu

Gauhati High Court · (2013) CriLJ 3007

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 85
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