COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 445 of 1,245

High Courts31 Mar 2013

Jayanta Kalai and Others Vs The State of Tripura

Gauhati High Court · (2013) CriLJ 1864

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164, 164(5), 288Evidence Act, 1872 — Section 114, 118, 9Penal Code, 1860 (IPC) — Section 120B, 376, 376(2)(g)

Read judgment

High Courts26 Mar 2013Dismissed

Hadi-uj-Zaman (Md.) Vs State of Assam

Gauhati High Court · (2013) 3 DMC 644 : (2013) 3 GLD 10 : (2013) 2 GLT 1138

Criminal Procedure Code, 1973 (CrPC) — Section 210, 313Penal Code, 1860 (IPC) — Section 376, 498AProbation of Offenders Act, 1958 — Section 5

Read judgment

High Courts26 Mar 2013Allowed

Haji Samsul Hoque Talukdar (Md.) Vs Union of India

Gauhati High Court · (2013) 3 GLT 342

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 27A, 37(1)(b)(ii), 60

Read judgment

High Courts25 Mar 2013Allowed

Joshodeb Arjun (Dr.) Vs Chirontoni Nandi (Arjun) and Another

Gauhati High Court · (2013) 3 GLT 366

Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)Penal Code, 1860 (IPC) — Section 498A

Read judgment

High Courts25 Mar 2013

Sh. H. Lalnghakzuala and Others Vs The Lai Autonomous District Council and Others

Gauhati High Court · (2013) 3 GLD 319

Read judgment

High Courts22 Mar 2013Dismissed

Ranendu Majumder Vs State of Tripura and Others

Gauhati High Court · (2013) 3 GLT 563

Constitution of India, 1950 — Article 136, 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 307, 323, 34, 427, 448

Read judgment

High Courts22 Mar 2013

Sri Papu Gogoi Vs State of Assam and Another

Gauhati High Court · (2013) 3 GLD 609

Read judgment

High Courts22 Mar 2013Dismissed

Ranedu Majumder Vs State of Tripura and Others

Gauhati High Court · (2013) 2 GLD 898

Read judgment

High Courts22 Mar 2013

Md. Arif Mohammed Vs State of Assam

Gauhati High Court · (2013) 3 GLD 123 : (2014) 1 GLT 184

Read judgment

High Courts22 Mar 2013Dismissed

Sri Ramanendu Majumder Vs State of Tripura

Gauhati High Court · (2013) LabIC 2046

Constitution of India, 1950 — Article 136, 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 320(8)Penal Code, 1860 (IPC) — Section 307, 323, 34, 427, 448

Read judgment

High Courts22 Mar 2013

Sri Jumur Dhar Vs State of Assam

Gauhati High Court · (2013) 3 GLD 614

Read judgment

High Courts22 Mar 2013Dismissed

Union of India Vs Lallawmsiama

Gauhati High Court · (2014) 2 GLT 551

Read judgment

High Courts21 Mar 2013

Md. Nur Uddin Vs Chairman/Member, Illegal Mirgrants (D) and Others

Gauhati High Court · (2013) 3 GLT 245

Read judgment

High Courts21 Mar 2013Dismissed

Techno Compact Builders (M/S) Vs North East Frontier Railway and Others

Gauhati High Court · AIR 2013 Guw 137 : (2013) 2 GLT 829

Constitution of India, 1950 — Article 226

Read judgment

High Courts21 Mar 2013

Sudhir Dasgupta and Others Vs State of Assam and Others

Gauhati High Court · (2013) 2 GLT 822

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 162Penal Code, 1860 (IPC) — Section 120(B), 302, 406, 408, 420

Read judgment

High Courts21 Mar 2013