High Courts13 Mar 2013Dismissed
Sri Sukhendu Bikash Saha Vs Smt. Bijoy Laxmi Saha
Gauhati High Court · (2013) 3 GLD 277
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 447 of 1,245
High Courts13 Mar 2013Dismissed
Ratnakanta Doley Vs State of Assam
Gauhati High Court · (2013) 3 GLD 606
High Courts13 Mar 2013Disposed Off
Anil Ch. Choudhury Vs Assam State Electricity Board and Others
Gauhati High Court · (2013) 5 GLT 418 : (2013) 3 GLT 183
Payment of Gratuity Act, 1972 — Section 4, 7, 7(3)
High Courts13 Mar 2013Allowed
Chandan Majumdar Vs Tripura Road Transport Corporation and Others
Gauhati High Court · (2013) 3 GLD 269 : (2013) 3 GLT 682 : (2013) LabIC 2559
Constitution of India, 1950 — Article 226Road Transport Corporations Act, 1950 — Section 34
High Courts13 Mar 2013
Babul Ranjan Singha Vs Tripura Road Transport Corporation and Others
Gauhati High Court · (2013) 139 FLR 163 : (2013) 3 LLN 628 : (2013) LLR 817
Payment of Gratuity Act, 1972 — Section 7(3), 7(3A)
High Courts13 Mar 2013Allowed
Dwipen Kr. Pathak Vs State of Assam
Gauhati High Court · (2013) 3 GLD 349 : (2013) 2 GLT 1132
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 227, 228, 482Penal Code, 1860 (IPC) — Section 201, 302, 34, 376(1)
High Courts13 Mar 2013
Sukhil Mallick Vs State of Assam
Gauhati High Court · (2013) 3 GLT 172
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 109, 34, 375, 376
High Courts13 Mar 2013
Anup Kumar Roy and Others Vs State of Tripura and Others
Gauhati High Court · AIR 2013 Guw 123
Constitution of India, 1950 — Article 135, 215, 226, 227Pharmacy Act, 1948 — Section 10, 11, 31, 32, 32(1)
High Courts13 Mar 2013Dismissed
Ayush Simon Choudhury (Minor) Vs State of Tripura and Others
Gauhati High Court · (2013) 3 GLD 254 : (2013) 5 GLT 402
High Courts13 Mar 2013
Bacchu Miah Vs State of Tripura and Others
Gauhati High Court · (2013) 3 GLD 274 : (2013) 5 GLT 405 : (2013) LabIC 2169
High Courts13 Mar 2013
Punaram Gohain Vs State of Assam
Gauhati High Court · (2013) 3 GLT 540
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 375, 376
High Courts13 Mar 2013Allowed
Sri Anil Dabbarma and Others Vs The State of Tripura and Others
Gauhati High Court · (2013) 3 GLD 313
High Courts13 Mar 2013Allowed
Smt. Sachi Rani Das and Others Vs The L.A. Collector and Another
Gauhati High Court · (2013) 3 GLD 423
High Courts12 Mar 2013
All Manipur Judicial Officers'' Association Vs State of Manipur and Others
Gauhati High Court · (2013) LabIC 1623
Constitution of India, 1950 — Article 14, 16, 233, 234, 309
High Courts12 Mar 2013
Ratan Biswas Vs State of Assam
Gauhati High Court · (2013) 3 GLD 1 : (2013) 2 GLT 1148
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 417, 90
High Courts08 Mar 2013Allowed
Tapan Kumar Saha Vs The state of Assam and Others
Gauhati High Court · (2013) 03 GAU CK 0056
High Courts08 Mar 2013Allowed
Oinam Brajachand Singh (Dr.) Vs Union of India and Others
Gauhati High Court · (2013) 2 GLT 814
High Courts08 Mar 2013
OMIL-JSC-JV Vs Union of India and Others
Gauhati High Court · (2013) 198 ECR 427 : (2014) 1 GLT 721 : (2013) 61 VST 370
Arbitration and Conciliation Act, 1996 — Section 2, 2(3)Central Sales Tax Act, 1956 — Section 7, 8, 8(1)Constitution of India, 1950 — Article 226, 265
High Courts08 Mar 2013Dismissed
Manish Bhattacharjee Vs State Bank of India and Others
Gauhati High Court · (2013) LabIC 2379
High Courts07 Mar 2013Allowed
Bitupan Saikia Vs Nipa Saikia and Another
Gauhati High Court · (2014) 1 DMC 400 : (2013) 4 GLT 380
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 112Penal Code, 1860 (IPC) — Section 307, 376, 417