High Courts07 Mar 2013
Md. Bilal Ahmed Barlaskar Vs State of Assam
Gauhati High Court · (2013) CriLJ 2168 : (2013) 4 GLT 475
Penal Code, 1860 (IPC) — Section 366, 366A, 376
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 448 of 1,245
High Courts07 Mar 2013Dismissed
G.D. Projects and Marketing Co. Ltd. Vs Assam Industrial Development Corporation Ltd. and Others
Gauhati High Court · (2013) 3 GLD 342 : (2013) 3 GLT 238
High Courts07 Mar 2013
Omega Printers and Publications Pvt. Ltd. (M/s) and Others Vs State of Assam and Others
Gauhati High Court · (2013) 3 GLD 334 : (2013) 3 GLT 779
Constitution of India, 1950 — Article 14, 15, 19, 19(1)(a), 19(1)(g)
High Courts06 Mar 2013
Dhrubajyoti Baruah @ Dhrubajit Vs State of Assam
Gauhati High Court · (2013) 3 GLD 57
High Courts06 Mar 2013
Md. Rahan Uddin alias Kuki and Anr Vs State of Assam
Gauhati High Court · (2013) CriLJ 2517 : (2013) 4 GLT 455
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 34, 366
High Courts06 Mar 2013
Sultan Ali @ Sultan Mamud Vs State of Assam
Gauhati High Court · (2013) 4 GLT 551
High Courts06 Mar 2013
Shri Lalhuapzauva Vs State of Mizoram
Gauhati High Court · (2013) CriLJ 4043 : (2013) 3 Crimes 255 : (2013) 3 GLD 220 : (2013) 4 GLT 163
Penal Code, 1860 (IPC) — Section 376, 376(2)(f), 511
High Courts06 Mar 2013Disposed Off
Mizoram Health Care Scheme Insured Persons Association Vs State of Mizoram
Gauhati High Court · AIR 2013 Guw 110
High Courts05 Mar 2013
Mcleod Russel India Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 315
High Courts05 Mar 2013Allowed
Meltina Shabong Vs Oriental Insurance Company Ltd. and Others
Gauhati High Court · (2014) 3 ACC 21 : (2014) ACJ 813 : (2013) 4 GLT 598
High Courts05 Mar 2013Allowed
Rakesh Sirohia Vs Hanuman Tea Company Ltd.
Gauhati High Court · (2013) 2 GLT 1158
Arbitration and Conciliation Act, 1996 — Section 21(3), 37(1)(a), 9Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a), 16Contract Act, 1872 — Section 28
High Courts05 Mar 2013Disposed Off
Tapan Kumar Das and Another Vs State of Assam and Others
Gauhati High Court · (2013) 3 GLD 393 : (2013) 3 GLT 65
Constitution of India, 1950 — Article 14, 16, 226, 309, 32
High Courts05 Mar 2013
Manik Debnath Vs State of Tripura
Gauhati High Court · (2013) 3 GLD 171 : (2013) 4 GLT 91
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 315, 342Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2013
Amina Begum (Musstt.) and Others Vs Ali Khan (Md.) and Others
Gauhati High Court · (2013) 4 GLT 480
High Courts05 Mar 2013
Janardhan Nath Vs State of Tripura
Gauhati High Court · (2013) CriLJ 2557 : (2013) 3 GLD 127 : (2013) 4 GLT 43
Criminal Procedure Code, 1973 (CrPC) — Section 164(1)Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2013
The State of Assam and Others Vs Smt. Rina Gowala and Another
Gauhati High Court · (2013) 3 GLD 417
High Courts04 Mar 2013
Sri Dilip Guha Vs State of Tripura
Gauhati High Court · (2013) CriLJ 2283 : (2013) 3 GLD 185 : (2013) 4 GLT 136
Criminal Procedure Code, 1973 (CrPC) — Section 311, 391Penal Code, 1860 (IPC) — Section 120B
High Courts04 Mar 2013Allowed
Dibyendu Sekhar Dutta Vs Registrar General, Gauhati High Court and Others
Gauhati High Court · (2013) 2 GLT 815
Constitution of India, 1950 — Article 226, 229
High Courts04 Mar 2013
P.C. Lalnunnema Vs State of Mizoram
Gauhati High Court · (2013) CriLJ 2505
Penal Code, 1860 (IPC) — Section 376(2)(f)