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Gauhati High Court judgments

24,891 judgments · page 422 of 1,245

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High Courts06 Jan 2014Dismissed

Jago Mohan Basumatary and Another Vs P.P. Verma [IAS] 8 and Others

Gauhati High Court · (2015) 2 GLD 187 : (2014) 4 GLT 297

Constitution of India, 1950 - Article 136 215Contempt of Courts Act, 1971 - Section 19 19(1) 19(1)(a)
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High Courts03 Jan 2014

M/s. Assam Roofing Ltd. Vs The Commissioner of Income Tax and Another

Gauhati High Court · (2015) 1 GLD 375 : (2014) 4 GLT 653

Constitution of India, 1950 - Article 226 227Income Tax Act, 1961 - Section 143(1) 143(3) 263 264 264(1)
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High Courts03 Jan 2014Dismissed

Indra Mohan Pator Vs United Bank of India and Others

Gauhati High Court · (2014) 1 GLD 567 : (2014) 1 GLT 553

Evidence Act, 1872 — Section 102Penal Code, 1860 (IPC) — Section 120B, 403, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts03 Jan 2014

Firoja Begum Vs State of Assam and Others

Gauhati High Court · (2014) 2 GLD 648 : (2014) 1 GLT 575

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High Courts03 Jan 2014

All Assam Statfed Karmachari Aikya Manch and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 550 : (2014) 1 GLT 658

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High Courts03 Jan 2014

Silchar Municipal Board and Another Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 558 : (2014) 1 GLT 544

Foreign Exchange Regulation Act, 1973 — Section 54
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High Courts03 Jan 2014Dismissed

Dhiraj Burman Vs Central Bureau of Investigation

Gauhati High Court · (2014) 1 GLD 583 : (2014) 5 GLT 220

Penal Code, 1860 (IPC) — Section 120A, 120B, 511Prevention of Corruption Act, 1988 — Section 13, 13(1)(b), 13(1)(c), 13(1)(d), 13(1)(d)(ii)
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High Courts20 Dec 2013

Pradip Chakraborty and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLT 617

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High Courts19 Dec 2013

Udipta Energy and Equipment Pvt. Ltd. (M/s.) Vs Union of India and Others

Gauhati High Court · (2014) 1 GLD 544 : (2014) 1 GLT 582

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High Courts18 Dec 2013

Rajen Chutia Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 627 : (2014) 1 GLT 131

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High Courts18 Dec 2013Disposed Off

Kendriya Vidyalaya Sangathan Vs M.G. Ansari

Gauhati High Court · (2014) 2 GLT 708

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High Courts17 Dec 2013Disposed Off

Dhrubajyoti Talukdar Vs State of Assam

Gauhati High Court · (2014) 1 GLD 623

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High Courts17 Dec 2013

Kumar Khudal @ Uma Vs State of Assam

Gauhati High Court · (2014) 1 GLT 774

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High Courts17 Dec 2013

Arup Borgohain @ Kantu Vs State of Assam

Gauhati High Court · (2014) 1 GLT 787

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High Courts17 Dec 2013

Partha Bora Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 634 : (2014) 1 GLT 275

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High Courts17 Dec 2013Allowed

David Zohmachhuana Vs State of Mizoram and Others

Gauhati High Court · AIR 2014 Guw 26 : (2014) 3 BC 445

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High Courts16 Dec 2013

Madan Talukdar Vs State of Assam

Gauhati High Court · (2014) 1 GLT 873

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High Courts16 Dec 2013

Sowab Ali (Md.) Vs State of Assam

Gauhati High Court · (2014) 1 GLT 874

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High Courts16 Dec 2013

Elesovaanthoni Vs State of Assam

Gauhati High Court · (2014) 1 GLT 780

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High Courts16 Dec 2013Dismissed

Inchan Ali Vs State of Assam

Gauhati High Court · (2014) 1 GLT 782

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