High Courts21 Jan 2014
Haren Patgiri and Others Vs State of Assam
Gauhati High Court · (2014) 1 GLD 448 : (2014) 1 GLT 477
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 141, 143, 144, 145, 146
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 421 of 1,245
High Courts21 Jan 2014Disposed Off
Sri Sushil Kumar Sarkar, Miss Kaikeyee Roy, Sri Biswa Nath Saha and Sri Ranjit Kr. Basak Vs The State of Assam and Others Sri Dilip Kumar Barman and Sri Suresh Kaibarta Vs The State of Assam Sri Sushil Kumar Sarkar, Miss Kaikeyee Roy, Sri Biswa Nath Saha and Sri Ranjit Kr. Basak Vs The State of Assam and Others
Gauhati High Court · (2014) LabIC 1207
High Courts21 Jan 2014Disposed Off
Samsuddin (Md.) Vs State of Assam
Gauhati High Court · (2014) 2 GLT 710
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 438Penal Code, 1860 (IPC) — Section 307, 34, 426
High Courts21 Jan 2014Dismissed
Jitumoni Barman Vs Chandra Kanta Barman and Another
Gauhati High Court · (2014) 1 GLT 784
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1), 151, 482
High Courts21 Jan 2014
Abdul Kalam @ Gaonburah and Others Vs State of Assam
Gauhati High Court · (2014) 1 GLD 459 : (2014) 1 GLT 737
Criminal Procedure Code, 1973 (CrPC) — Section 215, 221, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 120B, 201, 202, 302
High Courts21 Jan 2014Disposed Off
Mrs. Ruma Moni Das Vs The Assam Board of Revenue and Shri Kailash Chandra Sarma
Gauhati High Court · (2014) 01 GAU CK 0003
Assam Land and Revenue Regulation, 1886 — Section 52
High Courts21 Jan 2014
Raj Kr. Manta Vs State of Assam
Gauhati High Court · (2015) 1 GLD 530 : (2014) 4 GLT 43
Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 5
High Courts20 Jan 2014
Ramkrishna Mission Vs Sagarmoy Dey
Gauhati High Court · (2014) 4 GLT 52
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jan 2014
Swapan Kumar Mazumdar Vs Hajera Begum
Gauhati High Court · (2014) 3 GLT 581
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
High Courts17 Jan 2014Dismissed
Sh. Zorama Vs State of Mizoram
Gauhati High Court · (2014) CriLJ 1273
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(1), 376(2)(f)
High Courts10 Jan 2014Allowed
Mahendra Dutta Vs Dimbeswar Pegu
Gauhati High Court · AIR 2014 Guw 86
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6, 6(2)(a)
High Courts10 Jan 2014
Nityananda Dutta Vs Dimbeswar Pegu
Gauhati High Court · (2015) 1 GLD 534 : (2014) 4 GLT 31
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6, 6(2)(a)
High Courts10 Jan 2014
Mahendran Arayan Nath Vs Haren Boro
Gauhati High Court · (2014) 4 GLT 51
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 6
High Courts10 Jan 2014
Aod-Oil Co-Operative Society Ltd. Vs State of Assam
Gauhati High Court · (2015) 1 GLD 261 : (2014) 3 GLT 187
High Courts09 Jan 2014
Rajib Loson Sharmah Vs State Bank of India
Gauhati High Court · (2014) 4 GLT 58
High Courts09 Jan 2014
A.B.C. India Ltd. Vs Commandant, 103 BN. BSF
Gauhati High Court · (2014) 4 ACC 491 : (2015) ACJ 1688
Motor Vehicles Act, 1988 — Section 163A, 166, 166(1)(d)
High Courts09 Jan 2014Allowed
Rana Construction and Engineers Pvt. Ltd. Vs Food Corporation of India and Others
Gauhati High Court · (2014) 2 GLD 645 : (2014) 1 GLD 577 : (2014) 1 GLT 674
Penal Code, 1860 (IPC) — Section 380
High Courts08 Jan 2014
Smt. Kamal Kumari Subba Vs United Bank of India and Others
Gauhati High Court · (2015) 1 GLD 242 : (2014) 3 GLT 471
Constitution of India, 1950 - Article 226 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17 17(1) 18
High Courts07 Jan 2014Partly Allowed
Smt. Niru Sarmah Vs Jatin Chandra Sarmah
Gauhati High Court · AIR 2014 Guw 79 : (2015) 1 GLD 393 : (2014) 4 GLT 584
Hindu Marriage Act, 1955 - Section 13 24 28
High Courts06 Jan 2014
Ghanshyam Sarda and Others Vs Shiv Shankar Trading Co. and Others
Gauhati High Court · (2015) 188 CompCas 245 : (2015) 1 CompLJ 587
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r), 104, 21, 9Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 18, 22, 22(1)