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Gauhati High Court judgments

24,891 judgments · page 419 of 1,245

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High Courts06 Feb 2014Dismissed

Sri Binoy Bhusan Choudhury, his legal heirs Smt. Mira Choudhury and Others Vs Smt. Rekha Rani Deb and Others

Gauhati High Court · AIR 2014 Guw 50

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 32 Rule 1, Order 32 Rule 15, Order 32 Rule 4, Order 41 Rule 27Evidence Act, 1872 - Section 85Mental Health Act, 1987 - Section 50
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High Courts06 Feb 2014Dismissed

Bahani Tea Co. (P) Ltd. Vs State of Assam

Gauhati High Court · (2014) 1 GLD 491

Banking Regulation Act, 1949 — Section 20, 21, 35A, 56, 6Contract Act, 1872 — Section 23, 29
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High Courts06 Feb 2014Dismissed

Mrs. Hussena Hazarika and Others Vs Musstt. Mozida Khatun and Others

Gauhati High Court · (2014) 02 GAU CK 0005

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 34 42
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High Courts05 Feb 2014

Shri Debabrata Phukan Vs The State of Assam and Sri Himeswar Bora

Gauhati High Court · (2014) 3 GLD 583 : (2014) 2 GLT 902

Criminal Procedure Code, 1973 (CrPC) - Section 161 420 482Penal Code, 1860 (IPC) - Section 405 406 409 415 420
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High Courts05 Feb 2014

Khudnabari High School and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLT 801

Constitution of India, 1950 — Article 14
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High Courts05 Feb 2014

Abdul Gani Vs Al Haji Abdul Matin Choudhury

Gauhati High Court · (2014) 4 GLT 588

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High Courts05 Feb 2014Allowed

Moriomun Nessa, Johorul Islam and Mustafa Ahmed Vs State of Assam

Gauhati High Court · (2014) 02 GAU CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 164(5), 311Penal Code, 1860 (IPC) — Section 302, 34
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High Courts05 Feb 2014Dismissed

Smti Dipti Choudhury Vs Smti Sangeeta Mandal @ Sangita Das

Gauhati High Court · (2014) 02 GAU CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 260, 262, 263, 264, 264Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 139, 140, 141
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High Courts04 Feb 2014Dismissed

Ghana Kanta Baruah Vs State of Assam

Gauhati High Court · (2014) 3 GLD 439 : (2014) 2 GLT 367

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 376, 511
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High Courts03 Feb 2014

Himangshu Paul Choudhury Vs State of Assam

Gauhati High Court · (2014) 3 GLT 578

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High Courts03 Feb 2014

Kamini Mohan Das Vs State of Assam and Others

Gauhati High Court · (2014) 2 GLD 633 : (2014) 1 GLT 824

Constitution of India, 1950 — Article 226
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High Courts03 Feb 2014Allowed

Management of Doyapore Tea Estate Vs Presiding Officer, Industrial Tribunal and Another

Gauhati High Court · (2014) 3 GLD 417 : (2014) 2 GLT 143

Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 110, 114Industrial Disputes Act, 1947 — Section 10
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High Courts03 Feb 2014Dismissed

Smt. Kapahi Saloi Vs The State of Assam and Others

Gauhati High Court · (2014) 02 GAU CK 0009

Constitution of India, 1950 - Article 142 226
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High Courts01 Feb 2014Dismissed

Sri Karuna Roy Vs The State of Assam

Gauhati High Court · (2014) 5 GLT 263

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 454
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High Courts31 Jan 2014

H. Achumi Steels (M/s.) and Another Vs Union of India and Others

Gauhati High Court · (2014) 1 GLD 511 : (2014) 1 GLT 804

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 34Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19
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High Courts31 Jan 2014

Shah Mohammed Anowar Ali and Others Vs State of Assam and Others

Gauhati High Court · (2014) 1 GLD 499 : (2014) 2 GLT 299

Citizenship Act, 1955 — Section 5, 5(1)(a), 6, 9(1), 9(2)Constitution of India, 1950 — Article 11, 227, 355, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts30 Jan 2014Dismissed

The State of Assam Vs Jayanta Kumar Sarma and Others The State of Assam Vs Dharmeswar Deka and Others

Gauhati High Court · (2014) LabIC 1464

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High Courts30 Jan 2014Allowed

Mrs. Azida Begum, Smt. Farida Begum and Md. Abdul Jabbar Vs Musmt. Reziaa Sultana

Gauhati High Court · (2014) 01 GAU CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 210 482Penal Code, 1860 (IPC) - Section 34 406 498(A)
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High Courts30 Jan 2014Disposed Off

Md. Islam Uddain Laskar Vs State of Assam

Gauhati High Court · (2014) 01 GAU CK 0015

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High Courts30 Jan 2014

Abdul Rashid Vs State of Assam

Gauhati High Court · (2014) 3 GLD 426 : (2014) 2 GLT 175

Evidence Act, 1872 — Section 25, 30Penal Code, 1860 (IPC) — Section 395
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