CourtKutchehry.com

COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 417 of 1,245

High Courts17 Feb 2014

Arup Kr. Barua Vs G.K. Choudhury

Gauhati High Court · (2015) 1 GLD 452 : (2014) 4 GLT 301

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Factories Act, 1948 — Section 2(k), 2(k)(iii), 2(m), 92, 95
Read judgment
High Courts14 Feb 2014

Jahanara Begum Vs Rustom Ali Bhuyan

Gauhati High Court · (2015) 1 DMC 151 : (2015) 1 GLD 431 : (2014) 4 GLT 334

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(2), 127, 354Family Courts Act, 1984 — Section 10(2), 19(4)
Read judgment
High Courts14 Feb 2014Dismissed

Sudhir Chandra Saha Vs Rumpa Saha

Gauhati High Court · (2014) 2 DMC 789 : (2014) 3 GLD 332 : (2014) 2 GLT 651

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(c), 179, 397(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 313, 34, 406, 498, 498-A
Read judgment