High Courts03 Mar 2014Allowed
Shri Jibesh Das Vs State of Assam, Director General of Police and Commandant
Gauhati High Court · (2014) 2 LLN 176
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 416 of 1,245
High Courts03 Mar 2014
Bikash Ch. Regon and Others Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLT 150
Constitution of India, 1950 — Article 226
High Courts03 Mar 2014Dismissed
Tapan Deka Vs State of Assam
Gauhati High Court · (2014) 2 GLT 434
Constitution of India, 1950 — Article 309
High Courts03 Mar 2014Partly Allowed
State of Assam and 2 Ors. Vs M/s. Jagunbari Tea Co.
Gauhati High Court · (2014) 03 GAU CK 0034
High Courts03 Mar 2014Disposed Off
Jogen Talukdar Vs Alok Rawat and 3 Ors.
Gauhati High Court · (2014) 03 GAU CK 0022
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts03 Mar 2014
Yangpi Imlong Chang Vs State of Nagaland and Others
Gauhati High Court · (2014) CriLJ 2455 : (2014) 2 GLT 280
Arms Act, 1959 — Section 25(1A)Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3(3), 3(4)
High Courts28 Feb 2014
Smti. Roimon Nessa Vs State of Assam and Union of India
Gauhati High Court · (2015) 1 GLT 229
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 101Foreigners Act, 1946 - Section 9
High Courts28 Feb 2014Allowed
Commissioner and Principal Secretary to The Government of Assam and Others Vs Rahi Dutta (Dr.) and Another
Gauhati High Court · (2014) 2 GLD 88 : (2014) 2 GLT 165
High Courts28 Feb 2014Dismissed
Tazammal Hussain @ Tazamil Hussain (Md.) Vs State of Assam
Gauhati High Court · (2014) 3 GLD 389 : (2014) 2 GLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 342, 366(A), 376, 376(1)
High Courts28 Feb 2014
Sri. Sushen Baidya, Sri. Nakul Baidya and Sri. Titul Baidya Vs The State of Assam
Gauhati High Court · (2014) 2 GLD 108
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 324, 34, 448
High Courts26 Feb 2014Allowed
Arunava Dey Vs The State of Assam
Gauhati High Court · (2014) LabIC 2923
Constitution of India, 1950 — Article 226
High Courts26 Feb 2014Allowed
Smt. Mailata Talukdar and Others Vs Sri Joy Kanta Talukdar
Gauhati High Court · (2014) 02 GAU CK 0067
High Courts26 Feb 2014
Hadi Hussain Vs Safiqul Hussain
Gauhati High Court · (2015) 1 GLD 98 : (2014) 3 GLT 482
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b), Order 41 Rule 27(c)Constitution of India, 1950 — Article 227
High Courts26 Feb 2014
Sarawgi Trading Vs Gini Devi Agarwala
Gauhati High Court · (2014) 4 GLT 49
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Feb 2014
Abani Baishya Vs State of Assam
Gauhati High Court · (2014) 3 GLD 395 : (2014) 2 GLT 16
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 362, 363, 364A, 365
High Courts26 Feb 2014
Smti. Sufia Begum Vs The State of Assam and Others
Gauhati High Court · (2014) 02 GAU CK 0015
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 46(3)
High Courts24 Feb 2014
Debashish Sen Vs Shyamal Paul
Gauhati High Court · (2014) 3 GLT 488
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 39 Rule 1, Order 39 Rule 2, 43, 47
High Courts24 Feb 2014
Pran Krishna Basu Vs Sraban Kumar Bihani
Gauhati High Court · (2015) 2 GLD 14 : (2014) 4 GLT 295
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Feb 2014Dismissed
Sufian Uddin Vs Shifa Begum
Gauhati High Court · (2014) 3 DMC 85 : (2014) 3 GLD 676 : (2014) 2 GLT 907
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125, 126, 126Penal Code, 1860 (IPC) — Section 120, 500, 506
High Courts21 Feb 2014
Bhumidhar Nath Vs State of Assam
Gauhati High Court · (2014) 02 GAU CK 0014
Penal Code, 1860 (IPC) — Section 302, 34