High Courts06 Mar 2014Dismissed

Mohet Hojai Vs Union of India

Gauhati High Court · (2014) 3 GLT 122

National Investigation Agency Act, 2008 — Section 10, 11, 14, 14(2), 19Penal Code, 1860 (IPC) — Section 120(B), 121, 121(A), 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts04 Mar 2014

Chandan Das Vs State of Assam

Gauhati High Court · (2014) 3 GLD 428 : (2014) 2 GLT 182

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 357(A)Penal Code, 1860 (IPC) — Section 354, 375, 376, 376(1)
High Courts04 Mar 2014Allowed

Asha Biswas @ Barman Vs Karen Barman

Gauhati High Court · (2014) 2 DMC 731 : (2014) 3 GLD 341 : (2014) 2 GLT 232

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 407, 482