High Courts14 Feb 2014Disposed Off
New India Assurance Co. Ltd. Vs Smt. Rina Kumal and Another
Gauhati High Court · (2014) 2 ACC 895 : (2015) ACJ 274 : (2014) 3 GLT 696
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 418 of 1,245
High Courts14 Feb 2014Allowed
Sri Jayanta Baruah and Sadhin Printers Vs Sri Dilip Baruah
Gauhati High Court · (2014) CriLJ 3349 : (2015) 1 Crimes 689 : (2014) 3 GLD 409 : (2014) 2 GLT 93 : (2014) 4 RCR(Criminal) 910
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34 499 500Press and Registration of Books Act, 1867 - Section 1 20 3 5 5(1)
High Courts14 Feb 2014Allowed
Sri Pran Jyoti Bhuyan Vs The Sate of Assam and Sri Ashok Kr. Narzary
Gauhati High Court · (2014) 2 BC 676 : (2014) CriLJ 2103 : (2014) 2 GLD 628 : (2014) 1 GLT 887
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 415 420
High Courts13 Feb 2014Allowed
United India Insurance Co. Ltd. Vs Pratima Basak
Gauhati High Court · (2014) 2 ACC 889 : (2015) ACJ 756 : (2014) 3 GLT 692
High Courts12 Feb 2014
Mubarak Hussain (Md.) Vs Subham Planners Pvt. Ltd. (M/s.)
Gauhati High Court · (2014) 1 GLT 876
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 19, Order 19 Rule 2, Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 — Section 3
High Courts12 Feb 2014
Bhupendra Goswami Vs Union of India
Gauhati High Court · (2014) 3 GLT 480
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 141, 227
High Courts12 Feb 2014Dismissed
M/s. R.D. Constructions Vs State of Assam and Others
Gauhati High Court · AIR 2014 Guw 78 : (2014) 4 BC 318
High Courts12 Feb 2014
Lutfor Rahman Akand Vs State of Assam
Gauhati High Court · (2014) 4 GLT 48
Constitution of India, 1950 — Article 226
High Courts12 Feb 2014Disposed Off
Mustt. Kulsum Begum @ Bibi, Md. Izazur Ali, Miss Rehena Begum and Miss Rashida Begum Vs The Union of India, The State of Assam, The Superintendent of Police (B) and The Officer-in-charge, Mikirbheta P.S.
Gauhati High Court · (2014) 02 GAU CK 0012
Citizenship Act, 1955 — Section 3Foreigners Act, 1946 — Section 2(a)
High Courts11 Feb 2014
Md. Sahidur Rahman Vs The State of Assam and Another
Gauhati High Court · AIR 2014 Guw 49 : (2014) 1 GLD 489 : (2014) 2 GLT 138
High Courts11 Feb 2014
Runumi Gogoi Vs State of Assam and Others
Gauhati High Court · (2014) 2 GLD 636 : (2014) 1 GLT 792
Commission for Protection of Child Rights Act, 2005 — Section 17, 17, 17(1), 18, 18Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 85, 85(5)
High Courts11 Feb 2014Allowed
Smt. Kusum Medhi Vs The National Insurance Co. Ltd. Smt. Sailada Das Vs Sri Nihar Ranjan Das, The National Insurance Co. Ltd. and Smt. Chandrabati Baruah and The National Insurance Co. Ltd.
Gauhati High Court · (2015) ACJ 1255
High Courts11 Feb 2014Dismissed
No. 796468-G Corporal Kundan Singh Suman CLK GD Vs The Union of India and Others
Gauhati High Court · (2014) 02 GAU CK 0011
Air Force Act, 1950 - Section 161(1) 161(2) 70 71Constitution of India, 1950 - Article 227Penal Code, 1860 (IPC) - Section 354
High Courts11 Feb 2014Dismissed
Ramsingh Hasan Rajbhor and Others Vs Sri Kalyan Kar Purkayastha and Others
Gauhati High Court · (2014) 5 GLT 577
Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 3(17)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22 145Evidence Act, 1872 - Section 116
High Courts10 Feb 2014Allowed
Small Industries Development Bank of India ( SIDBI) Vs The North Eastern I. and T. Co. Ltd.
Gauhati High Court · (2014) 02 GAU CK 0065
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 47 Rule 1, 151Companies Act, 1956 — Section 190, 264(2), 266(1)(a), 266(i)(b)(iii), 284
High Courts10 Feb 2014Partly Allowed
Manoj Jadav @ Yadav Vs State of Assam
Gauhati High Court · (2014) 3 GLD 413 : (2014) 2 GLT 116
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366, 366(A), 375, 376, 376(1)
High Courts07 Feb 2014Allowed
Sri Siba @ Subha Buragohain Vs Sri Mukhya Buragohain
Gauhati High Court · (2014) 02 GAU CK 0026
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 18 Rule 4 105 26 96
High Courts06 Feb 2014
T. Wati AO Vs State of Nagaland and Others
Gauhati High Court · (2014) 3 GLD 199 : (2014) 2 GLT 121
Constitution of India, 1950 — Article 14, 16, 309
High Courts06 Feb 2014
A. Obangmenla Jamir Vs State of Nagaland and Others
Gauhati High Court · (2014) 3 GLD 186 : (2014) 2 GLT 266
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 408, 409, 467, 468
High Courts06 Feb 2014Dismissed
Jogneswar Sut Vs Central Bureau of Investigation
Gauhati High Court · (2015) 1 GLD 225 : (2014) 3 GLT 269
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 120(B), 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(2), 13(1)(b), 13(1)(c), 13(1)(d), 13(2)