High Courts30 Jan 2014Disposed Off
Md. Abdul Motin Vs The State of Assam and Others
Gauhati High Court · (2014) 01 GAU CK 0008
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 420 of 1,245
High Courts29 Jan 2014Dismissed
Gias Uddin Ali Vs State of Assam
Gauhati High Court · (2014) 1 GLD 440 : (2014) 2 GLT 386
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Jan 2014Disposed Off
Suryya Kanta Nath Vs State of Assam
Gauhati High Court · (2014) 3 GLT 154
Penal Code, 1860 (IPC) — Section 498(A)
High Courts29 Jan 2014
Joynal Abedin Vs The State of Assam
Gauhati High Court · (2014) CriLJ 4020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts28 Jan 2014Allowed
State of Assam Vs Rezaul Haque @ Hussain (Md.)
Gauhati High Court · (2014) 3 DMC 457 : (2014) 1 GLT 531
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts28 Jan 2014
Dilip Kumar Sen Gupta and Others Vs Shiuli Sen
Gauhati High Court · (2014) 1 GLT 776
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 100, 177, 181(4), 482, 93(1)(c)Penal Code, 1860 (IPC) — Section 120(B), 306, 34, 384, 385
High Courts28 Jan 2014Dismissed
Oriental Insurance Co. Ltd. Vs Nirmal Boro
Gauhati High Court · (2014) 4 ACC 67 : (2014) 1 AnWR 794
Civil Procedure Code, 1908 (CPC) — Section 2(ii)Motor Vehicles Act, 1988 — Section 140, 165, 166
High Courts28 Jan 2014Disposed Off
Sri Raj Kishore Buragohain Vs The Airport Authority of India, National Airport Division and Others
Gauhati High Court · (2014) 1 GLD 519 : (2014) 1 GLT 768 : (2014) LabIC 1295 : (2014) 2 LLN 180
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2(i) 47
High Courts28 Jan 2014
Khagen Buragohain Vs State of Assam
Gauhati High Court · (2014) 2 GLD 650 : (2014) 1 GLT 507
Criminal Procedure Code, 1973 (CrPC) — Section 164, 281Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 211, 302, 34, 364
High Courts28 Jan 2014Disposed Off
Md. Moinul Haque Vs The Food Corporation of India
Gauhati High Court · (2014) LabIC 1584
Constitution of India, 1950 - Article 14 16
High Courts28 Jan 2014
Ali Hussain Vs State of Assam
Gauhati High Court · (2014) 4 GLT 725
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 141, 323, 34, 420, 448
High Courts24 Jan 2014
Prodip Kumar Doley Vs Union of India
Gauhati High Court · (2014) 4 GLT 46
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(26)
High Courts23 Jan 2014Allowed
Arun Mandal Vs State of Assam
Gauhati High Court · (2014) 3 DMC 16 : (2014) 1 GLD 487 : (2014) 2 GLT 882
Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts23 Jan 2014Allowed
Sri Ghana Pegu Vs Sri Binod Kumar Agarwala and Others Sri Aswini Kr. Baishya Joint Registrar of Co-operative Societies Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLD 16 : (2014) 4 GLT 233
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 48 Rule 1 11
High Courts23 Jan 2014
Human Welfare Mission Vs State of Assam
Gauhati High Court · (2014) 3 GLT 484
Constitution of India, 1950 — Article 226, 227
High Courts23 Jan 2014Dismissed
Shri Basanta Prasad Nunia Vs The Union of India
Gauhati High Court · (2014) 01 GAU CK 0016
High Courts23 Jan 2014Allowed
Shri Prasanta Kr. Das Vs Board of Secondary Education and Others
Gauhati High Court · (2014) 01 GAU CK 0014
High Courts22 Jan 2014
Naba Kumar Nath and Others Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 484 : (2014) 1 GLT 765
Assam Panchayat Act, 1994 — Section 38
High Courts22 Jan 2014
Amina Khatun Vs State of Assam and Others
Gauhati High Court · (2014) 3 GLT 345
Constitution of India, 1950 - Article 226 227
High Courts21 Jan 2014Dismissed
Ramchhanthanga Vs State of Mizoram
Gauhati High Court · (2014) CriLJ 1237
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1)