High Courts12 Dec 2013Disposed Off
In Ref : State Bank of India
Gauhati High Court · (2016) 2 GauLJ 274
Constitution of India, 1950 - Article 226, Article 227
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 423 of 1,245
High Courts12 Dec 2013Partly Allowed
Gunajit Pathak Vs State of Assam
Gauhati High Court · (2014) 3 GLT 235
High Courts12 Dec 2013
Sitesh Kanu and Others Vs State of Assam
Gauhati High Court · (2014) 1 GLT 653
High Courts12 Dec 2013
Kartik Chakraborty and Others Vs State of Assam
Gauhati High Court · (2014) 2 GLT 313
High Courts06 Dec 2013Disposed Off
Management of Mornai Tea Estate Vs State of Assam
Gauhati High Court · (2014) 1 GLD 426
High Courts05 Dec 2013
Kichima Kalita Vs Assam State Electricity Board (ASEB) and Others
Gauhati High Court · (2014) 2 ACC 454 : (2014) 1 GLT 142
High Courts05 Dec 2013
Thirmal Talukdar Vs State of Assam (CBI)
Gauhati High Court · (2014) 1 GLT 570
High Courts04 Dec 2013Allowed
Rebati Mohan Hazarika Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 526 : (2013) 5 GLT 708
High Courts03 Dec 2013Allowed
Smt. Lila Kanti Mahanta Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 524
High Courts03 Dec 2013Dismissed
Sandeep Kumar Vs The Union of India
Gauhati High Court · (2014) 1 GLD 534 : (2014) 1 GLT 414
High Courts03 Dec 2013
Kamal Biswas Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 188
High Courts03 Dec 2013Dismissed
Sri Sudhangshu Kumar Das alias Sudhangshu Das, Sri Nirmal Kumar Das alias Nirmal Das and Sri Gopiraman Das alias Gopiram Das Vs Sri Jagadish Chandra Das and Others
Gauhati High Court · AIR 2014 Guw 19
High Courts02 Dec 2013
Sunita Devi Jain Vs Bhabendra Chandra Jain and Another
Gauhati High Court · (2014) 1 GLT 820
High Courts29 Nov 2013
Azizur Rahman Vs Union of India and Others
Gauhati High Court · (2014) 1 GLD 636 : (2014) 1 GLT 693
High Courts28 Nov 2013
Suresh Chandra Sharma Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLT 154
High Courts28 Nov 2013Dismissed
Suresh Chandra Sharma Vs State of Assam
Gauhati High Court · (2014) 1 GLD 540
High Courts28 Nov 2013Disposed Off
Nabam Tapin Vs State of Assam
Gauhati High Court · (2014) 3 GLT 281
High Courts28 Nov 2013Dismissed
Bhadreswar Narzari Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 728