High Courts27 Nov 2013Disposed Off
Sybannesa Khatun Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 722
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 424 of 1,245
High Courts27 Nov 2013Partly Allowed
Niroda Gogoi Vs Dibrugarh University and Others
Gauhati High Court · (2013) 5 GLT 716
High Courts26 Nov 2013
Smt. Ayesha Begam Vs Samir Uddin and Others Abdul Hannan Vs State of Assam
Gauhati High Court · (2013) 5 GLT 581
High Courts22 Nov 2013
Anup Kumar Jain Vs Assam State Election Commission and Others
Gauhati High Court · (2014) 1 GLT 444
High Courts21 Nov 2013Dismissed
Ms. Baby Rani Deb, Sri Binod Deb and Smt. Bibha Deb Vs Sri Manik Dey and Others
Gauhati High Court · AIR 2014 Guw 56 : (2014) 1 GLT 138
High Courts21 Nov 2013Dismissed
Shri Jitendra Kumar Das alias Dipal Das Vs Karimganj Municipal Authority, The Chairman, Karimganj Municipal Board, The Assam State Electricity Board and The Sub-Divisional Officer
Gauhati High Court · (2013) 11 GAU CK 0050
Assam Municipal Act, 1956 — Section 326
High Courts20 Nov 2013
Shri Khetradhar Gogoi Vs The Chairman cum Managing Director, The Executive Director (SS) and Head of Field, Head of Employment Relation and The Group General Manager (SS), Oil India Limited
Gauhati High Court · (2013) 11 GAU CK 0057
High Courts20 Nov 2013Disposed Off
New India Assurance Co. Ltd. Vs K. Vanlalthanzuala
Gauhati High Court · (2014) 2 ACC 685
High Courts19 Nov 2013
Diganta Choudhury Vs State of Assam and Others
Gauhati High Court · (2014) 1 GLD 652 : (2014) 1 GLT 191
High Courts19 Nov 2013Dismissed
Smt. Binita Hazarika, Smt. Ruma Rajnandini Hazarika and Smt. Risha Rani Hazarika Vs Shri Atul Ch. Das, Smt. Indu Prabha Bora, Shri Napur Ch. Patar and Smt. Vijaya Mahanta
Gauhati High Court · (2013) 11 GAU CK 0056
High Courts19 Nov 2013
Smt. Charu Bala Barua, Shri Sanjoy Barua and Shri Chinmoy Barua Vs Smt. Juri Sarma and Others
Gauhati High Court · AIR 2014 Guw 38
High Courts19 Nov 2013Disposed Off
Shri Swapan Kumar Brahma Vs The State of Assam Shri Akhil Kalita Vs The State of Assam Shri Rupam Chakraborty Vs The State of Assam and Others
Gauhati High Court · (2014) 2 GLT 879
High Courts19 Nov 2013Allowed
Smt. Charu Bala Barua, Shri Sanjoy Barua and Shri Chinmoy Barua Vs Shri Pramod Bhattacharyya and Others
Gauhati High Court · (2013) 11 GAU CK 0024
High Courts18 Nov 2013
Poribohon Development Multipurpose Society and Another Vs Indian Oil Corporation Ltd. and Others
Gauhati High Court · (2014) 1 GLT 458
High Courts16 Nov 2013
Sri Kristopher Purti Vs State of Assam
Gauhati High Court · (2013) 11 GAU CK 0052
High Courts16 Nov 2013
Ataur Rahman and Others Vs Mastakim Ali and Others
Gauhati High Court · (2013) 5 GLT 502
High Courts15 Nov 2013Allowed
Z. Rulho Vs State of Nagaland and Others
Gauhati High Court · AIR 2014 Guw 30 : (2013) 5 GLT 775