High Courts06 Nov 2013Disposed Off
Sh Navendra Kumar Vs Union of India and Another
Gauhati High Court · (2013) CriLJ 5009 : (2014) 1 GLT 351
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 426 of 1,245
High Courts06 Nov 2013
Commissioner of Income Tax Vs Smt. Sanghamitra Bharali
Gauhati High Court · (2014) 265 CTR 555 : (2014) 361 ITR 481
High Courts05 Nov 2013Disposed Off
Pozir Uddin Ahmed Vs Union of India
Gauhati High Court · (2014) CriLJ 238
High Courts05 Nov 2013
Shri Jyoti Prasad Bora @ Midul Bora Vs The State of Assam and Others
Gauhati High Court · (2014) 2 ACC 496 : AIR 2014 Guw 4
High Courts05 Nov 2013Dismissed
Sri Prasenjit Das Vs Union of India and Others Sri Soumen Barman Vs Prasar Bharati, Broadcasting Corporation of India and Others
Gauhati High Court · (2014) LabIC 1
High Courts05 Nov 2013
Leena Doley Vs State of Assam and Another
Gauhati High Court · (2013) 5 GLT 363
High Courts05 Nov 2013Disposed Off
Dimbeswar Khersa Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 639 : (2014) 2 GLT 876 : (2014) LabIC 302
High Courts04 Nov 2013Dismissed
Himmer Ete Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 1058
High Courts04 Nov 2013Dismissed
Hali Welly Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 295
High Courts04 Nov 2013Dismissed
Gyammar Tachang Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 318
High Courts04 Nov 2013Allowed
Aumkar Nath Rai Vs The State of Arunachal Pradesh and Others
Gauhati High Court · (2014) LabIC 211
High Courts01 Nov 2013
Dr. Saurav Kumar Gogoi Vs Sri Upen Chandra Das and The State of Assam
Gauhati High Court · (2013) 11 GAU CK 0053
High Courts31 Oct 2013Allowed
Shri Karunamay Nath Vs The Union of India
Gauhati High Court · (2014) LabIC 436
High Courts31 Oct 2013Disposed Off
Shri Thagiram Das Vs The State of Assam and Others
Gauhati High Court · (2013) 10 GAU CK 0004
Assam Tea Plantations Employees Welfare Fund Act, 1959 — Section 9
High Courts31 Oct 2013
Sri Anil Kumar Barua Vs The State of Assam
Gauhati High Court · (2014) LabIC 443
High Courts30 Oct 2013Disposed Off
Assam Gramin Vikash Bank Employees Association Vs Assam Gramin Vikash Bank
Gauhati High Court · (2014) 2 GLT 885
High Courts29 Oct 2013Dismissed
Abdul Rajak Mazumder Vs Noor Khatun Begum
Gauhati High Court · (2014) 3 GLT 283
High Courts28 Oct 2013Disposed Off
Sujoy Kumar Roy Vs United Bank of India and Others
Gauhati High Court · (2013) 5 GLT 755
High Courts28 Oct 2013Disposed Off
Shri Swapan Kumar Saha Vs Shri Biswa Nath Sureka
Gauhati High Court · (2014) 1 GLT 252