COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 427 of 1,245
Assam Gramin Vikas Bank Employees Association Vs Assam Gramin Vikas Bank
Gauhati High Court · (2014) 1 GLD 642
Runupa Khatun Vs The Union of India
Gauhati High Court · (2014) 1 GLD 340
Shri S.N. Misra Vs The State of Assam and Assam Industrial Development Corporation Ltd.
Gauhati High Court · (2014) LabIC 447
Smti. Bibha Neog Senior Assistant, Exhibition and Publicity, ARTFED Vs The State of Assam and Others
Gauhati High Court · (2014) 1 GLD 343 : (2014) 2 GLT 417
Sri Bidya Tanti Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0017
Sri Harka Bahadur Subba Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0029
Smt. Swarnamai Sarma Vs The State of Assam and Others
Gauhati High Court · (2014) LabIC 259
Liakot Ali Laskar, Alom Uddin Laskar, Md. Haviji Ahmed Laskar and Musstt. Latuful Nessa Vs State of Assam
Gauhati High Court · (2013) 10 GAU CK 0008
Ishwar Food Products Pvt. Ltd. and Others (M/s.) Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 615
Sri Nabin Mohan Vs The State of Assam
Gauhati High Court · (2014) 1 GLT 515 : (2014) LabIC 197
Ribison Daimary Vs The State of Assam
Gauhati High Court · (2013) 10 GAU CK 0024
J. Vanlalchhuanga Vs The State of Mizoram and Others
Gauhati High Court · (2014) LabIC 266
Sri Sashikant Prasad and Shri Ramakant Prasad Vs Md. Quadir
Gauhati High Court · (2013) 10 GAU CK 0006
Vishwanath Pathak Vs The Food Corporation of India
Gauhati High Court · (2014) 1 GLD 355
Hindustan Paper Corporation Limited and Cachar Paper Mill Vs Sri Ranjit Kumar Deb and The Presiding Officer, Industrial Tribunal
Gauhati High Court · (2014) 140 FLR 663 : (2014) LabIC 222
All Assam Community Information Centre Employees Association (AACICEA) Vs State of Assam and Others
Gauhati High Court · (2013) 5 GLT 169
Smti. Gopa Bhattacharjee Vs State of Assam and Others
Gauhati High Court · (2014) LabIC 257