High Courts12 Nov 2014
Prabhat Chandra Malakar Vs Hafida Begum
Gauhati High Court · AIR 2015 Guw 20 : (2014) 5 GLT 214
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(1), 100
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 396 of 1,245
High Courts12 Nov 2014
Begum Bahar Vs Motiur Rahman
Gauhati High Court · AIR 2015 Guw 32 : (2014) 5 GLT 211
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 1(A), Order 18 Rule 4, 30Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 67
High Courts11 Nov 2014Allowed
Nanda Biswas Vs State of Assam
Gauhati High Court · (2015) 2 GLD 375 : (2015) 1 GLT 511
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313 — Penal Code, 1860 (IPC) - Section 376, 506
High Courts11 Nov 2014
Abdul Gofur Mondal Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 337
Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006 - Section 12, 13, 14, 15, 15(1) — Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 10, 10(2), 11, 2(s), 2(t) — Constitution of India, 1950 - Article 12, 14, 16, 226, 30 — Penal Code, 1860 (IPC) - Section 302, 34 — Right of Children to Free and Compulsory Education Act, 2009 - Section 18, 23, 23(3), 38, 38(2X1)
High Courts11 Nov 2014
Ayub Ali Vs State of Assam
Gauhati High Court · (2014) 5 GLT 36
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 366(A), 366A, 376
High Courts10 Nov 2014Dismissed
Abdul Noor and Others Vs Katan Bibi and Others
Gauhati High Court · (2015) 1 GLT 568
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(a)
High Courts07 Nov 2014
Paresh Ch. Nath Vs Khargeswar Baishnab
Gauhati High Court · AIR 2015 Guw 39 : (2014) 5 GLT 256
High Courts05 Nov 2014
Tekatemjen AO Vs State of Nagaland and Others
Gauhati High Court · (2015) 145 FLR 647 : (2014) 5 GLT 729 : (2015) 1 LLJ 637
High Courts05 Nov 2014
Ranjit Kakati Vs Krishna Prasad Kakati
Gauhati High Court · (2014) 5 GLT 248
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts03 Nov 2014
Sojo Sopung and Others Vs State of Arunachal Pradesh
Gauhati High Court · (2015) 2 GLT 302
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(1), 320(2), 397, 401 — Penal Code, 1860 (IPC) - Section 325, 448
High Courts03 Nov 2014
Rajiv Kumar Vs Ashok Kumar Aggarwal
Gauhati High Court · (2015) 1 GLT 531
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(2), Order 9 Rule 4, Order 9 Rule 9, 115, 151
High Courts03 Nov 2014
Hasna Ara Begum Vs Kaushik Ranjan Das
Gauhati High Court · AIR 2015 Guw 1 : (2015) 2 GLT 803 : (2015) 2 GLT 118
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 14 Rule 1, Order 17 Rule 1, Order 17 Rule 2, Order 43 Rule 1(d)Limitation Act, 1963 — Section 5
High Courts31 Oct 2014Dismissed
Babu Urang and Others Vs State of Assam
Gauhati High Court · (2015) 1 GLT 481
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 229, 313 — Penal Code, 1860 (IPC) - Section 302, 34, 448, 449
High Courts31 Oct 2014Allowed
Sunuwa Murmu Vs State of Assam
Gauhati High Court · (2015) 1 GLT 727
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Evidence Act, 1872 - Section 25, 26, 27 — Penal Code, 1860 (IPC) - Section 302
High Courts31 Oct 2014
Abul Kalam Talukdar Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 61
High Courts31 Oct 2014
Ranjit Ghatwal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 24
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 482Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 379
High Courts31 Oct 2014
Moinul Hoque Mondal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 18
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 34, 341
High Courts31 Oct 2014
Children Welfare Association Vs The State of Assam
Gauhati High Court · (2014) 10 GAU CK 0010
Constitution of India, 1950 — Article 21, 21A, 226, 37, 45Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1), 13, 2(c), 38