High Courts30 Oct 2014
Sahar Ali Sheikh Vs Korap Ali Sheikh
Gauhati High Court · (2014) 10 GAU CK 0008
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 33
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Gauhati High Court judgments
24,891 judgments · page 397 of 1,245
High Courts30 Oct 2014
Achyut Barthakur Vs The State Bank of India
Gauhati High Court · (2014) 10 GAU CK 0003
Evidence Act, 1872 — Section 114
High Courts29 Oct 2014Disposed off
Pronabjyoti Boruah Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 2 GLT 257
Constitution of India, 1950 - Article 14, 226
High Courts28 Oct 2014
Giasuddin Ahmed Vs Sirajul Islam
Gauhati High Court · (2014) 10 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 43
High Courts28 Oct 2014
Jagannath Mahanta Vs Sadek Ali
Gauhati High Court · (2014) 10 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts27 Oct 2014
Commissioner of Taxes Vs Megha Assam Coal Mines India Pvt. Ltd.
Gauhati High Court · (2015) 77 VST 81
Civil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 300
High Courts27 Oct 2014
Kameng Dolo Vs Atum Welly
Gauhati High Court · (2014) 5 GLT 3
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 7 Rule 11, 151Representation of the People Act, 1951 — Section 100, 100(1)(b), 100(1)(d), 100(1)(d)(ii), 100(1)(d)(iv)
High Courts27 Oct 2014
In Re: State of Assam and Others
Gauhati High Court · (2014) 5 GLT 148
Constitution of India, 1950 — Article 49, 51A(f)
High Courts27 Oct 2014
Employees State Insurance Corporation Vs Assam Gold Tea (P) Ltd.
Gauhati High Court · (2015) 144 FLR 522
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 20 Rule 1, 2(9)Employees State Insurance Act, 1948 — Section 2(19), 74, 82
High Courts22 Oct 2014
Kumud Pathak Vs Numaligarh Refinary Limited (A Government of India Enterprise)
Gauhati High Court · (2015) 2 GLD 440 : (2014) 5 GLT 154
Constitution of India, 1950 — Article 12, 226
High Courts21 Oct 2014
Arabinda Sarma Vs Landaru Roy
Gauhati High Court · AIR 2015 Guw 45
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts20 Oct 2014
Kali Ram Deka Vs Uday Deka
Gauhati High Court · (2014) 10 GAU CK 0011
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Evidence Act, 1872 — Section 67
High Courts17 Oct 2014
Shirish Mandal Vs State of Assam
Gauhati High Court · (2015) 1 GLD 665 : (2014) 4 GLT 727
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 323, 326, 34
High Courts17 Oct 2014
Moham Ali Vs State of Assam
Gauhati High Court · (2015) 2 GLD 1 : (2014) 4 GLT 976
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 342, 366A, 376, 376(2)(f)
High Courts16 Oct 2014
Asangla Imsong Vs The State of Nagaland
Gauhati High Court · (2014) 10 GAU CK 0016
Constitution of India, 1950 — Article 162, 309
High Courts15 Oct 2014
Subhash Chauhan Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 489
Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 125, 127, 397, 397(3), 401
High Courts15 Oct 2014
Rajen Sarma Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 359 : (2014) 5 GLT 127
Criminal Procedure Code, 1973 (CrPC) — Section 482Limitation Act, 1963 — Section 10, 11, 12, 13, 14Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Oct 2014
Sobina Sultana Mazumdar Vs The State of Assam
Gauhati High Court · (2015) 144 FLR 649
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14
High Courts15 Oct 2014
Puran Nath Vs State of Assam
Gauhati High Court · (2015) 2 Crimes 608 : (2015) 1 DMC 382 : (2015) 1 GLD 669 : (2014) 4 GLT 733
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts15 Oct 2014
Dipali Sen Vs The State of Assam to be Represented by the Commissioner and Secretary to the Govt. of Assam
Gauhati High Court · (2015) 1 GLT 138