COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 395 of 1,245

High Courts20 Nov 2014

Union of India and Others Vs Kamakhya Cosmetics and Pharmaceuticals and Others

Gauhati High Court · (2015) 320 ELT 216 : (2015) 1 GLT 1 : (2015) 31 GSTR 119

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3, 3(3)Central Excises and Salt Act, 1944 — Section 38A, 5A, 5A(1)

High Courts20 Nov 2014

Subodh Chandra Kataki Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLD 491 : (2014) 5 GLT 547

High Courts19 Nov 2014

Petuwa Dhan Vs The State of Assam

Gauhati High Court · (2015) CriLJ 942 : (2014) 5 GLT 280

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302

High Courts19 Nov 2014

New Tobacco Co. Ltd. Vs Union of India

Gauhati High Court · (2015) 323 ELT 734

Central Excises and Salt Act, 1944 - Section 11A 35G

High Courts18 Nov 2014

Assam Diploma Engineers Services Association Vs The State of Assam

Gauhati High Court · (2014) 11 GAU CK 0024

High Courts14 Nov 2014

Vishal Retail Ltd. Vs State of Assam and Others

Gauhati High Court · (2015) 1 GLT 468 : (2015) 79 VST 44

Assam Value Added Tax Act, 2003 — Section 26(2), 74(1), 75(12)(b)(v), 89(1)(b), 90Bengal Public Demands Recovery Act, 1913 — Section 7Constitution of India, 1950 — Article 226, 227

High Courts14 Nov 2014

Union of India and Others Vs Mohua Biswas and Others

Gauhati High Court · (2014) 5 GLT 1

High Courts14 Nov 2014

Sukram Mahali Vs State of Assam

Gauhati High Court · (2014) 5 GLT 118

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 302, 304

High Courts14 Nov 2014

Devendra Sethia Vs State of Assam and Others

Gauhati High Court · (2014) 5 GLT 66 : (2015) 77 VST 501

Assam Value Added Tax Act, 2003 — Section 2(1)(s)(ii), 2(44), 20, 21, 3

High Courts14 Nov 2014

Hawkins Cookers Limited and Others Vs State of Assam and Others

Gauhati High Court · (2015) 1 GLT 474 : (2015) 79 VST 54

Assam Value Added Tax Act, 2003 — Section 105, 74(1), 74(3)(a), 90

High Courts14 Nov 2014

Atouzo Pienyu Vs The State of Nagaland

Gauhati High Court · (2015) 2 GLT 482 : (2015) LabIC 276

Constitution of India, 1950 — Article 14, 142, 16, 162, 226

High Courts14 Nov 2014Allowed

Aminur Islam and Others Vs State of Assam

Gauhati High Court · (2015) 2 GLT 708

Criminal Procedure Code, 1973 (CrPC) - Section 162 162(1) 162(2) 173 313Evidence Act, 1872 - Section 157Penal Code, 1860 (IPC) - Section 147 148 149 302

High Courts14 Nov 2014

Bhasan Ch. Sarkar and Others Vs State of Assam

Gauhati High Court · (2015) 1 GLT 160

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1), 162(2), 164(2)Evidence Act, 1872 — Section 145, 157, 27, 32Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 366

High Courts13 Nov 2014

Jamini Kumar Baishya and Others Vs Government of Assam and Others

Gauhati High Court · (2015) 1 GLT 261

Constitution of India, 1950 — Article 14, 226

High Courts13 Nov 2014

Harendra Nath Sarma Vs The State of Assam

Gauhati High Court · (2015) 2 GLD 488

High Courts13 Nov 2014

Nipen Das Vs The State of Assam

Gauhati High Court · (2014) 5 GLT 275

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 84

High Courts13 Nov 2014Disposed off

Dipak Saha and Others Vs State of Assam and Others

Gauhati High Court · (2015) 3 GLT 107

High Courts13 Nov 2014

Gopal Agarwal Vs Union of India and Others

Gauhati High Court · (2014) 5 GLT 368

Finance Act, 1994 — Section 65(105), 65(31)

High Courts12 Nov 2014

Abdul Maleque and Others Vs Abdul Matin and Others

Gauhati High Court · (2014) 5 GLT 269

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11(1)Evidence Act, 1872 — Section 114, 67, 73

High Courts12 Nov 2014

Imtilemba Sangtam Vs Speaker

Gauhati High Court · (2014) 5 GLT 443