High Courts04 Dec 2014
Partha Sarathi Chakraborty Vs The Union of India
Gauhati High Court · (2015) 2 GLD 470
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 394 of 1,245
High Courts04 Dec 2014Allowed
Dhrubajyoti Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 191
Constitution of India, 1950 - Article 226
High Courts03 Dec 2014
Guna Kanta Tamuli Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 237 : (2015) LabIC 1041
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts02 Dec 2014
Indian Oil Corporation Ltd. Vs State of Assam and Others
Gauhati High Court · (2015) 52 GST 268 : (2015) 78 VST 343
Tamil Nadu General Sales Tax Act, 1959 — Section 22
High Courts02 Dec 2014
Maya Bordoloi Vs Assam Co-operative Apex Bank Ltd. and Others
Gauhati High Court · (2014) 5 GLT 459
Evidence Act, 1872 — Section 58
High Courts02 Dec 2014
Rabiya Khatoon Vs State of Assam
Gauhati High Court · (2014) 5 GLT 506
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 428
High Courts01 Dec 2014
Bircha Kurmi Vs State of Assam
Gauhati High Court · (2014) 5 GLT 509
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Dec 2014
Birsha Topno Vs State of Assam
Gauhati High Court · (2014) 5 GLT 502
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts01 Dec 2014
Dipak Kr. Das Vs The State of Assam
Gauhati High Court · (2014) 12 GAU CK 0011
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 10, 15, 2(h), 3, 4
High Courts28 Nov 2014Dismissed
M.K. Shah Export Ltd. Vs Bhawani Shankar Bagaria
Gauhati High Court · (2015) 1 GLT 361
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5 — Contract Act, 1872 - Section 56 — Evidence Act, 1872 - Section 58, 60 — Specific Relief Act, 1963 - Section 10, 20, 21
High Courts28 Nov 2014
Mitali Bora and Others Vs Bhabotosh Kumar Roy and Others
Gauhati High Court · (2014) 5 GLT 549
High Courts28 Nov 2014
Kailash Ch Sarma Vs Punjab National Bank
Gauhati High Court · (2015) 2 GLD 475 : (2014) 5 GLT 284
Constitution of India, 1950 — Article 226
High Courts28 Nov 2014
Jallan Golaghat Tea Co. Pvt. Ltd. Vs Union of India
Gauhati High Court · (2015) 322 ELT 104
High Courts27 Nov 2014
Deba Kanta Das Vs Oil and Natural Gas Corporation Limited
Gauhati High Court · (2015) 146 FLR 764 : (2015) 2 GLD 432 : (2015) LabIC 1166 : (2015) 2 LLJ 427
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12
High Courts27 Nov 2014
Jogighopa Ashok Kagajkal Sramik Santha Vs The State of Assam
Gauhati High Court · (2015) 2 GLD 504
High Courts26 Nov 2014
Sanjoy Bhuyan Vs State of Assam
Gauhati High Court · (2014) 5 GLT 123
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302
High Courts26 Nov 2014
Ghooronia Tea Co. Pvt. Ltd. and Others Vs Presiding Officer, labour Court and Others
Gauhati High Court · (2015) 145 FLR 507 : (2015) 2 GLD 398 : (2014) 5 GLT 494 : (2015) 1 LLJ 611 : (2015) 3 LLN 395
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 11-A
High Courts25 Nov 2014
Deben Chandra Medhi Vs Assam Electricity Grid Corporation Ltd. and Others
Gauhati High Court · (2015) 2 GLD 464 : (2014) 5 GLT 581
High Courts24 Nov 2014
Premoda Devi and Others Vs Sabitri Devi and Others
Gauhati High Court · (2014) 5 GLT 235
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
High Courts21 Nov 2014Dismissed
Ngulhoulie Metha Vs Harilal
Gauhati High Court · (2015) 3 GLT 672
Civil Procedure Code, 1908 (CPC) - Section 115 115(1)Constitution of India, 1950 - Article 226 227Nagaland Land and Revenue Regulation (Amendment) Act, 1978 - Section 2(2)