High Courts20 Jan 2015Disposed off
Rajib Borah Vs The State of Assam and Others
Gauhati High Court · (2015) 2 GLD 426
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 392 of 1,245
High Courts20 Jan 2015
Kamal Dutta Vs Union of India
Gauhati High Court · (2015) 1 GLT 517
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Penal Code, 1860 (IPC) - Section 120(B), 34, 406, 409, 420
High Courts20 Jan 2015Partly Allowed
Sanjib Das Vs State of Assam
Gauhati High Court · (2015) 1 GLT 259
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 326
High Courts20 Jan 2015
Gita Kumari and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1038 : (2015) 1 GLT 251
Constitution of India, 1950 - Article 14, 16
High Courts20 Jan 2015
Illiasuddin Ahmed Vs Hachnian Ahmed and Others
Gauhati High Court · AIR 2015 Guw 49
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 6A, Order 20 Rule 9, 115, 47
High Courts20 Jan 2015
Sigma Soya Industries Pvt. Limited Vs Sigma Spice Industries Pvt. Limited
Gauhati High Court · (2015) 125 CLA 378 : (2015) 189 CompCas 447 : (2015) 4 CoMPLJ 143 : (2015) 129 SCL 661
Companies Act, 1956 - Section 391(2), 394, 394(I)(b)Companies Act, 2013 - Section 117
High Courts20 Jan 2015Allowed
Dwaraka Prasad Agarwalla Vs Nil Kamal Bezbarua
Gauhati High Court · AIR 2015 Guw 33 : (2015) 2 GLT 1
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 20 Rule 9, Order 7 Rule 3, 152, 47Limitation Act, 1963 - Section 25
High Courts19 Jan 2015
Champak Nath Vs State of Assam
Gauhati High Court · (2015) 1 GLT 255
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 357-APenal Code, 1860 (IPC) - Section 307, 325, 326Probation of Offenders Act, 1958 - Section 3, 4
High Courts09 Jan 2015
Abdus Subhan Vs Jaherul Hoque and Others
Gauhati High Court · (2015) 1 GLT 104
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 114, 157, 32(1)Penal Code, 1860 (IPC) - Section 143, 323, 325, 34, 379
High Courts09 Jan 2015Dismissed
Dambarudhar Barman Vs Central Bank of India and Others
Gauhati High Court · (2015) 1 GLT 307
High Courts08 Jan 2015
In Re: State of Assam and Others
Gauhati High Court · (2015) 01 GAU CK 0043
Assam Value Added Tax Act, 2003 - Section 75, 75(3), 76Constitution of India, 1950 - Article 286, 301Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts08 Jan 2015Partly Allowed
Sharmila Shetty Vs B and A Ltd. and Others
Gauhati High Court · (2015) 1 GLT 492
Companies Act, 1956 - Section 10F
High Courts08 Jan 2015Dismissed
Sanjeev Kumar Kansal Vs Central Bureau of Investigation (CBI) and Others
Gauhati High Court · (2015) 1 GLT 419
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401, 482Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 19(1)(c), 7
High Courts08 Jan 2015
Dilip Karmakar Vs State of Assam
Gauhati High Court · (2015) 1 GLT 288
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts08 Jan 2015Allowed
Jahidul Islam Vs State of Assam
Gauhati High Court · (2015) 1 GLT 277
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120(B), 302
High Courts07 Jan 2015
Hemanta Chutia Vs The State of Assam and Others
Gauhati High Court · (2015) LabIC 1853
High Courts07 Jan 2015Allowed
Dafalakata Janajati High School Vs The Board of Secondary Education and Others
Gauhati High Court · AIR 2015 Guw 52 : (2015) 2 ESC 1099
High Courts07 Jan 2015Disposed off
Hemanta Chutia and Others Vs State of Assam and Others
Gauhati High Court · (2015) 01 GAU CK 0024
High Courts07 Jan 2015Allowed
Debojit Choudhury Vs State of Assam
Gauhati High Court · (2015) CriLJ 1464 : (2015) 3 Crimes 69
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 366, 376
High Courts06 Jan 2015Dismissed
Bharat Chandra Sarma Vs Life Insurance Corporation of India and Others
Gauhati High Court · (2015) 5 GLT 227
Constitution of India, 1950 - Article 51-A(j)Penal Code, 1860 (IPC) - Section 408