High Courts04 Feb 2015Disposed off
Anjan Kumar Bhattacharjee Vs The State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0067
Assam College Employees (Provincialisation) Act, 2005 - Section 2(d), 6
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 390 of 1,245
High Courts04 Feb 2015Disposed off
Anant Fogat Vs State of Nagaland and Others
Gauhati High Court · (2015) 1 GLT 638
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 162, 173(2), 177, 220Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 34
High Courts04 Feb 2015Allowed
Lalmalsawma Vs State of Mizoram
Gauhati High Court · (2015) CriLJ 1722
Criminal Procedure Code, 1973 (CrPC) - Section 164(5)(a), 313Evidence Act, 1872 - Section 119, 6Penal Code, 1860 (IPC) - Section 376(1)
High Courts04 Feb 2015Allowed
Dipak Rava Vs State of Assam
Gauhati High Court · (2015) 02 GAU CK 0013
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 392, 395, 397
High Courts04 Feb 2015Disposed off
Subhash Chandra Das and Others Vs State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0005
High Courts03 Feb 2015Allowed
Buduma Mili and Others Vs Marka Mili and Others
Gauhati High Court · (2015) 4 GLT 668
Specific Relief Act, 1963 - Section 6, 6(2)
High Courts03 Feb 2015Allowed
National Insurance Co. Ltd. Vs Roma Savapandit and Others
Gauhati High Court · (2015) 2 GLD 381
Motor Vehicles Act, 1988 - Section 166
High Courts03 Feb 2015Allowed
Padma Saha and Others Vs Sudip Mazumdar and Others
Gauhati High Court · (2015) 2 GLD 385 : (2015) 2 GLT 784
Motor Vehicles Act, 1988 - Section 163, 163-A, 166Penal Code, 1860 (IPC) - Section 279, 304A
High Courts03 Feb 2015Allowed
Imran Hussain and Others Vs State of Assam
Gauhati High Court · (2015) 2 DMC 398 : (2015) 1 GLT 677
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Penal Code, 1860 (IPC) - Section 302, 304-B, 34, 498(A), 498-A
High Courts03 Feb 2015Allowed
Mantri Tea Co. Pvt. Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 500
Companies Act, 1956 - Section 529(A), 530(1)(a)Transfer of Property Act, 1882 - Section 55(1)(g)
High Courts03 Feb 2015Partly Allowed
Dharmeswar Kachari Vs State of Assam
Gauhati High Court · (2015) 1 GLT 435
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts03 Feb 2015Dismissed
Abdul Ali and Others Vs Ibrahim Ali
Gauhati High Court · (2015) 1 GLT 751
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33
High Courts03 Feb 2015Dismissed
Tridip Buragohain and Others Vs State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0022
Constitution of India, 1950 - Article 226
High Courts02 Feb 2015Dismissed
Sachindra Saharia and Others Vs Sabitri Deka and Others
Gauhati High Court · (2015) 1 GLT 745
Criminal Procedure Code, 1973 (CrPC) - Section 145, 146Evidence Act, 1872 - Section 68Transfer of Property Act, 1882 - Section 123, 3
High Courts31 Jan 2015Allowed
Hanif Ali Vs Alok Kumar Roy
Gauhati High Court · (2015) 4 GLT 255
Criminal Procedure Code, 1973 (CrPC) - Section 145, 146Evidence Act, 1872 - Section 101, 102
High Courts31 Jan 2015Dismissed
Assam State Electricity Board and Others Vs Safirun Nessa
Gauhati High Court · (2015) 01 GAU CK 0021
Civil Procedure Code, 1908 (CPC) - Section 80Electricity Act, 2003 - Section 161
High Courts30 Jan 2015Dismissed
Gulam Mohammed Ansari Vs President, Madrassa Idgah and Kabarsthan Committee and Others
Gauhati High Court · (2015) 3 GLT 750
High Courts30 Jan 2015Dismissed
Ashok Kr. Sinha and Others Vs Rabindra Kr. Nath and Others
Gauhati High Court · (2015) 4 GLT 272
Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 3(17), 30
High Courts30 Jan 2015Dismissed
State Bank of India and Others Vs Lalsangbera
Gauhati High Court · AIR 2015 Guw 67 : (2015) 3 BC 484 : (2015) 2 GLD 403
Constitution of India, 1950 - Article 21
High Courts30 Jan 2015Partly Allowed
Mrinmoyee Dutta Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLD 706
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1, Order 14 Rule 1(5)