High Courts13 Feb 2015Allowed
Bandita Sarkar Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 1042
Army Act, 1950 - Section 106Constitution of India, 1950 - Article 19, 31Evidence Act, 1872 - Section 108
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 388 of 1,245
High Courts13 Feb 2015Dismissed
Atul Roy and Others Vs Rajib Lochan Kakoti and Others
Gauhati High Court · (2015) 2 GLT 45
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 6 Rule 15, Order 6 Rule 15(4)Evidence Act, 1872 - Section 101
High Courts13 Feb 2015Allowed
Swapan Dewanji Vs State of Assam
Gauhati High Court · (2015) 2 GLD 212 : (2015) 2 GLT 1001
Criminal Procedure Code, 1973 (CrPC) - Section 313
High Courts12 Feb 2015Dismissed
Harakanta Deka and Others Vs Maya Ram Deka
Gauhati High Court · (2015) 4 GLT 282
Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 20, 50, 51, 54-A, 55Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9Criminal Procedure Code, 1973 (CrPC) - Section 145, 146
High Courts12 Feb 2015Dismissed
Employee''s State Insurance Corporation and Others Vs Anupam Prints and Associates Pvt. Ltd.
Gauhati High Court · (2015) 2 GLT 926
Employees State Insurance Act, 1948 - Section 82Evidence Act, 1872 - Section 34
High Courts12 Feb 2015
United India Insurance Co. Ltd. Vs Abu Shama Ali and Others
Gauhati High Court · (2015) 2 GLT 851
Workmens Compensation Act, 1923 - Section 10, 30, 4(1)(c)(ii)
High Courts12 Feb 2015
Biren Das Vs Ram Sundar Das and Others
Gauhati High Court · (2015) 4 GLT 611
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, 54
High Courts12 Feb 2015Dismissed
Employees'' State Insurance Corporation and Others Vs Super White Industries
Gauhati High Court · (2015) 145 FLR 513 : (2015) 2 GLT 737 : (2015) 2 LLJ 674 : (2015) 3 LLN 388 : (2015) LLR 714
Employees State Insurance Act, 1948 - Section 2 (12), 2(12), 75, 82Evidence Act, 1872 - Section 35, 74, 75, 77
High Courts12 Feb 2015Allowed
Pradip Boro Vs State of Assam
Gauhati High Court · (2015) 2 GLT 1052
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 366, 366 (A), 366(A)
High Courts12 Feb 2015
Ashok Kumar Sarawgi Vs Baijnath Biswanath and Others
Gauhati High Court · (2015) 2 GLD 406 : (2015) 2 GLT 398
Assam Urban Areas Rent Control Act, 1972 - Section 5(4), 8Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 31, 115
High Courts11 Feb 2015Dismissed
Union of India Vs Rekha Moni Chutia
Gauhati High Court · (2017) 2 GauLT 327
Constitution of India, 1950 - Article 226
High Courts11 Feb 2015Allowed
Nanda Ram Das Vs Bhadreswar Hazarika and Others
Gauhati High Court · (2015) 2 GLT 809
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts11 Feb 2015Dismissed
Basanti Devi and Others Vs Mahesh Singh and Others
Gauhati High Court · (2015) 2 GLT 729
High Courts11 Feb 2015Disposed off
UDC Ganesh Thakur Vs Union of India and Others
Gauhati High Court · (2015) LabIC 1722
High Courts11 Feb 2015
Jadabananda Saikia Vs State of Assam
Gauhati High Court · (2015) 02 GAU CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 376, 415, 417, 420, 493
High Courts10 Feb 2015Allowed
Samsul Haque Sarkar and Others Vs Jamiruddin Sk. and Others
Gauhati High Court · (2015) 4 GLT 624
High Courts10 Feb 2015Allowed
Anjana Sarma Vs Hem Bora
Gauhati High Court · (2015) 2 GLT 1080
Assam Urban Areas Rent Control Act, 1972 - Section 8Civil Procedure Code, 1908 (CPC) - Order 15 Rule 1, Order 41 Rule 1, Order 41 Rule 2, Order 41 Rule 27, Order 42 Rule 1Constitution of India, 1950 - Article 227
High Courts10 Feb 2015
Sitaram Jha Vs Superintendent of Police, CBI
Gauhati High Court · (2015) 2 GLD 242 : (2015) 2 GLT 265
Penal Code, 1860 (IPC) - Section 120B, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 30