High Courts25 Feb 2015
Keramuddin Sheikh Vs State of Assam and Others
Gauhati High Court · (2015) 3 GLT 62
Land Acquisition Act, 1894 - Section 18, 23, 23(1A), 28, 4
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 386 of 1,245
High Courts25 Feb 2015Disposed off
In Re: State of Assam and Others
Gauhati High Court · (2015) 02 GAU CK 0060
High Courts25 Feb 2015Partly Allowed
Abdul Rahman Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 159
Land Acquisition Act, 1894 - Section 18, 23, 23(1A), 28, 4
High Courts24 Feb 2015
Baba Sri Ramdeo Mandir Trust and Others Vs Rabindra Prasad Shah and Others
Gauhati High Court · (2015) 5 GLT 1
Limitation Act, 1963 - Section 5
High Courts24 Feb 2015
Asomiya Pratidin and Others Vs Bhupen Borgohain
Gauhati High Court · (2015) 3 GLT 518
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4
High Courts24 Feb 2015Allowed
Neulakalita Vs Rajani Kalita
Gauhati High Court · (2015) 2 GLT 1075
Limitation Act, 1963 - Section 10, 11, 12, 13, 14
High Courts24 Feb 2015
United India Insurance Company Ltd. Vs Abdul Ali and Others
Gauhati High Court · (2015) 2 GLT 885
Workmens Compensation Act, 1923 - Section 30, 4(1)(c)(ii)
High Courts24 Feb 2015Dismissed
Narayan Chandra Mandal Vs Asha Mandal and Others
Gauhati High Court · (2015) 3 GLT 65
Limitation Act, 1963 - Section 3, 5Succession Act, 1925 - Section 276, 295, 299
High Courts24 Feb 2015Dismissed
Bull Dutta Vs State of Assam
Gauhati High Court · (2015) 2 GLT 251
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357(A)Penal Code, 1860 (IPC) - Section 302, 306, 326
High Courts24 Feb 2015Dismissed
Abdul Kalam Sheikh and Others Vs Nurul Islam
Gauhati High Court · (2015) 2 GLT 696
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34, Order 7 Rule 7Specific Relief Act, 1963 - Section 19(b)
High Courts24 Feb 2015
New India Assurance Co. Ltd. Vs Ajit Das and Others
Gauhati High Court · (2015) 4 ACC 431 : (2015) 146 FLR 761 : (2015) 2 GLT 777 : (2015) 2 LLN 383
Workmens Compensation Act, 1923 - Section 30, 4(1)(c)(ii)
High Courts24 Feb 2015Dismissed
Rabindranath Nath and Others Vs Rani Chanda and Others
Gauhati High Court · (2015) 02 GAU CK 0018
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 - Section 5
High Courts23 Feb 2015Dismissed
Bijoy Sarma and Others Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 424
High Courts20 Feb 2015Disposed Off
United India Insurance Company Ltd. Vs Md. Samsul Haque
Gauhati High Court · (2016) 2 AnWR 537
Workmens Compensation Act, 1923 - Section 30
High Courts20 Feb 2015Dismissed
Sanju Khan and Others Vs Union of India and Others
Gauhati High Court · (2015) 2 GLD 231 : (2015) 1 GLT 710
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 29(1), 42, 42(2)
High Courts19 Feb 2015
Sondhya Rani Ghosh and Others Vs Amal Ghosh and Others
Gauhati High Court · (2015) 4 GLT 277
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts19 Feb 2015Dismissed
Imtiaz Rasul Vs Ataur Rasul and Others
Gauhati High Court · (2015) 3 GLT 530
Transfer of Property Act, 1882 - Section 122, 123, 129
High Courts19 Feb 2015Allowed
Kailash Orang Vs State of Assam
Gauhati High Court · (2015) 3 CCR 374 : (2015) 2 GLT 190
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts19 Feb 2015Allowed
New India Assurance Co. Ltd. Vs Ajijul Haque and Others
Gauhati High Court · (2015) 3 ACC 606 : (2015) 145 FLR 505 : (2015) 2 GLT 701 : (2015) 2 LLJ 660 : (2015) 3 LLN 392
Workmens Compensation Act, 1923 - Section 30, 4(1)(c)(ii), 4(1)(d)