High Courts04 Mar 2015
Krishna Dutta Vs Keshab Chandra Sidhya and Others
Gauhati High Court · (2015) 2 GLT 166
Assam Urban Areas Rent Control Act, 1972 - Section 2(g), 5
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 385 of 1,245
High Courts03 Mar 2015Disposed Off
Laxmi Devi Mahato and Others Vs Meghu Rai
Gauhati High Court · (2015) 4 GLT 665
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 5
High Courts03 Mar 2015Allowed
Legal Heirs of Sanjoy Gogoi and Others Vs Madhab Ch. Das
Gauhati High Court · (2015) 2 GLT 1070
Evidence Act, 1872 - Section 110Registration Act, 1908 - Section 49Transfer of Property Act, 1882 - Section 53A, 53-A, 54
High Courts03 Mar 2015
Mousumi Deb Roy and Others Vs Bijit Deb Roy and Others
Gauhati High Court · (2015) 2 GLT 877
Evidence Act, 1872 - Section 65
High Courts03 Mar 2015Allowed
Kanak Chandra Goswami Vs Nirada Das and Others
Gauhati High Court · (2015) 03 GAU CK 0082
High Courts03 Mar 2015Allowed
Uttam Das Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 197
Constitution of India, 1950 - Article 14, 226, 309
High Courts03 Mar 2015Dismissed
Tomej Ali Vs State of Assam and Others
Gauhati High Court · (2015) 3 CCR 250 : (2015) 2 DMC 667 : (2015) 2 GLD 257 : (2015) 2 GLT 323
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304(B), 34, 498(A), 498A
High Courts03 Mar 2015Partly Allowed
Kutub Uddin Vs State of Assam and Others
Gauhati High Court · (2015) 3 DMC 190 : (2015) 2 GLD 280 : (2015) 2 GLT 951
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304(B), 306, 498(A)
High Courts02 Mar 2015Dismissed
Dharitry Barman Vs Gauhati High Court and Others
Gauhati High Court · (2015) 5 GLT 221
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts02 Mar 2015Dismissed
Mala Baruah Neog Vs Dipali Baruah and Others
Gauhati High Court · (2015) 03 GAU CK 0069
Evidence Act, 1872 - Section 60, 68Specific Relief Act, 1963 - Section 34Succession Act, 1925 - Section 37
High Courts02 Mar 2015
Joynuddin Ahmed Vs State of Assam
Gauhati High Court · (2015) 2 GLD 252 : (2015) 2 GLT 369
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120, 302, 304(II), 34
High Courts02 Mar 2015Allowed
Sanjib Sonowal Vs State of Assam
Gauhati High Court · (2015) 4 CCR 1 : (2015) 2 GLD 260 : (2015) 2 GLT 291
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts27 Feb 2015Disposed off
National Insurance Co. Ltd. Vs Hanufa Khatoon and Others
Gauhati High Court · (2015) 2 GLT 857
Penal Code, 1860 (IPC) - Section 297, 304(A), 337, 338, 427Workmens Compensation Act, 1923 - Section 3
High Courts27 Feb 2015Dismissed
Bhagwan Das Bhajanka Vs Bimala Devi Goyel
Gauhati High Court · (2015) 2 GLT 939
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, 151Court Fees Act, 1870 - Section 7(c)Hindu Succession Act, 1956 - Section 6(3)(a)
High Courts26 Feb 2015Dismissed
Chittaranjan Dash Vs Oil India Limited and Others
Gauhati High Court · (2015) 02 GAU CK 0070
Constitution of India, 1950 - Article 226
High Courts26 Feb 2015Dismissed
Ayub Ali and Others Vs Union of India and Others
Gauhati High Court · (2015) 2 GLT 245
Constitution of India, 1950 - Article 21Foreigners Act, 1946 - Section 3, 8, 9
High Courts26 Feb 2015Allowed
Harlongbi Engti Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 608
Constitution of India, 1950 - Article 21, 22, 226, 3, 32Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 302, 34
High Courts26 Feb 2015Dismissed
Ramendra Shah Vs Shew Ram Shah and Others
Gauhati High Court · AIR 2015 Guw 80
Evidence Act, 1872 - Section 45, 47, 67, 68Succession Act, 1925 - Section 276, 59, 63
High Courts25 Feb 2015Disposed off
United India Insurance Company Ltd. Vs Idrish Ali and Others
Gauhati High Court · (2015) 2 GLT 936
Workmens Compensation Act, 1923 - Section 30, 4, 4A, 4A(3)
High Courts25 Feb 2015Allowed
Abdul Matin and Others Vs Abdul Fattah
Gauhati High Court · (2015) 2 GLT 780
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, 103Evidence Act, 1872 - Section 91, 92