High Courts29 Jan 2015Dismissed
Peren Village Council Vs State of Nagaland and Others
Gauhati High Court · (2015) 3 GLT 682
Contract Act, 1872 - Section 5
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 391 of 1,245
High Courts29 Jan 2015Dismissed
Assam State Electricity Board and Others Vs Sajina Begum Choudhury and Others
Gauhati High Court · (2015) 01 GAU CK 0022
Electricity Act, 2003 - Section 161Motor Vehicles Act, 1988 - Section 163A
High Courts29 Jan 2015Allowed
Bongaigaon Refinary and Petrochemicals Ltd. Vs G.R. Engineering Works Ltd.
Gauhati High Court · AIR 2015 Guw 57 : (2015) 3 ARBLR 395 : (2015) 3 BC 156
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(b)
High Courts28 Jan 2015Dismissed
Ashit Dey Vs State of Assam
Gauhati High Court · (2015) 3 Crimes 71
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304
High Courts28 Jan 2015Dismissed
Reliance Life Insurance Company Ltd. and Others Vs Bimla Devi Agarwal and Others
Gauhati High Court · (2015) 3 CCR 113 : (2015) 1 GLT 440
Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(a), 145
High Courts28 Jan 2015Dismissed
Dipali Roychoudhury and Sons Vs Union of India and Others
Gauhati High Court · (2015) 01 GAU CK 0023
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts28 Jan 2015Partly Allowed
Laljit Nath and Others Vs State of Assam
Gauhati High Court · (2015) CriLJ 1735 : (2015) 2 GLD 215 : (2015) 1 GLT 447
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 326
High Courts27 Jan 2015Disposed Off
Deepak Das and Others Vs Kuseshwar Das and Others
Gauhati High Court · (2015) 4 GLT 971
Criminal Procedure Code, 1973 (CrPC) - Section 401, 468, 468(2)(b), 473, 482Penal Code, 1860 (IPC) - Section 323, 34, 447
High Courts27 Jan 2015Partly Allowed
H. Lalthangliana Vs State of Mizoram
Gauhati High Court · (2015) CriLJ 2451 : (2015) 3 Crimes 633
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 354(A), 376(2)(1)
High Courts27 Jan 2015Allowed
Jamal Uddin Vs State of Assam
Gauhati High Court · (2015) 01 GAU CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 420, 506, 511
High Courts23 Jan 2015Disposed off
Jago Nath Roy Vs Bhagwandas Auto Finance Ltd. and Others
Gauhati High Court · (2015) 2 ACC 875 : (2015) 2 AnWR 422 : (2015) 2 GLD 390
High Courts23 Jan 2015Allowed
Rumi Borah Vs State of Assam and Others
Gauhati High Court · (2015) CriLJ 1719
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 34, 366, 371
High Courts22 Jan 2015Dismissed
Durga Shankar Singh and Others Vs Anju Singh
Gauhati High Court · (2015) 2 GLT 240
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 498-AProtection of Women From Domestic Violence Act, 2005 - Section 12, 29, 5
High Courts22 Jan 2015Dismissed
Lalnunmawia Vs The State of Mizoram and Others
Gauhati High Court · AIR 2015 Guw 72
Constitution of India, 1950 - Article 14, 226
High Courts22 Jan 2015
Durllabh Ch. Das Vs Central Bureau of Investigation (CBI)
Gauhati High Court · (2015) 2 GLD 220 : (2015) 1 GLT 295
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts22 Jan 2015
Joginder Kaur Vs Legal heirs of Satya Ranjan Roy
Gauhati High Court · (2015) 2 GLD 423
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 72, Order 21 Rule 89, 151
High Courts22 Jan 2015
Iman Ali and Others Vs Abdul Mazid and Others
Gauhati High Court · (2015) 01 GAU CK 0008
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 20 Rule 18(1), 144, 2(2), 54
High Courts21 Jan 2015Allowed
Bonanza Portfolio Ltd. Vs State of Assam and Others
Gauhati High Court · (2015) 2 BC 616 : (2015) 3 CCR 206 : (2015) 1 GLT 339
Criminal Procedure Code, 1973 (CrPC) - Section 118, 138, 139, 313, 378(4)Evidence Act, 1872 - Section 3, 59, 65 A, 65A, 65BNegotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 138, 139
High Courts20 Jan 2015Allowed
Debabrata Sarkar Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 234