High Courts06 Jan 2015Allowed
Nurnahar Begum and Others Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 265
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 393 of 1,245
High Courts06 Jan 2015Dismissed
Ranjeev Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 621
High Courts06 Jan 2015Dismissed
Pradip Kumar Dev Mahanta Vs Agile Hospitals Pvt. Ltd.
Gauhati High Court · (2015) 1 GLT 503
Companies Act, 1956 - Section 433, 433(e), 434, 434(1)(a), 439
High Courts06 Jan 2015Dismissed
Lakshmi Rani Choudhury Vs Union of India
Gauhati High Court · (2015) 1 GLT 247
Railways Act, 1890 - Section 124, 124A
High Courts05 Jan 2015
Sale Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2015) 1 GLT 421
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts02 Jan 2015Dismissed
Bhaben Gogoi Vs Union of India and Others
Gauhati High Court · (2015) 2 GLT 788
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11
High Courts19 Dec 2014Allowed
Ramesh Majhi Vs State of Assam
Gauhati High Court · (2015) 1 GLT 406
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 105 — Penal Code, 1860 (IPC) - Section 302, 84
High Courts16 Dec 2014Allowed
Basab Ranjan Deb Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 263
High Courts16 Dec 2014
Janardan Saikia Vs State of Assam and Others
Gauhati High Court · (2014) 5 GLT 463
Assam Police Act, 2007 — Section 65Constitution of India, 1950 — Article 226, 311
High Courts16 Dec 2014
Kollolmoy Dey Vs The Assam Electricity Board
Gauhati High Court · (2014) 12 GAU CK 0012
High Courts15 Dec 2014
Shujit Kumar Mondal Vs The State of Assam
Gauhati High Court · (2015) 1 GLT 269 : (2015) LabIC 1339
Constitution of India, 1950 — Article 309
High Courts12 Dec 2014
Jalal Udddin Choudhury and Others Vs State of Assam
Gauhati High Court · (2014) 5 GLT 552
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374, 428Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Dec 2014
Narayan Mandal Vs State of Assam
Gauhati High Court · (2014) 5 GLT 587
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304
High Courts11 Dec 2014
Diful Das Vs State of Assam
Gauhati High Court · (2014) 5 GLT 478
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 323
High Courts11 Dec 2014
Mohendra Naik and Others Vs State of Assam
Gauhati High Court · (2014) 5 GLT 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts11 Dec 2014
Doya Mishra Vs State of Assam
Gauhati High Court · (2014) 5 GLT 481
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 428Penal Code, 1860 (IPC) — Section 302
High Courts09 Dec 2014Allowed
Amitabh Goswami Vs State of Assam and Others
Gauhati High Court · (2015) 2 GLT 237
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320(2)(g), 397, 401, 482 — Penal Code, 1860 (IPC) - Section 406, 468, 471
High Courts09 Dec 2014
Ilen Gogoi Vs The State of Assam
Gauhati High Court · (2014) 12 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 136, 14, 142, 16, 162
High Courts08 Dec 2014
Suresh Phukan Vs State of Assam
Gauhati High Court · (2014) 5 GLT 486
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Dec 2014
Durga Filling Station Vs Indian Oil Corporation Ltd. and Others
Gauhati High Court · (2014) 5 GLT 574
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 9