COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 398 of 1,245

High Courts15 Oct 2014

Rhituraj Saikia Vs The State of Assam

Gauhati High Court · (2015) 1 GLT 624 : (2015) LabIC 790

Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 10, 10(4), 2(o), 4, 4(2)Constitution of India, 1950 — Article 226University Grants Commission Act, 1956 — Section 3

High Courts15 Oct 2014

Jain and Associates Vs Nandita Acharjee

Gauhati High Court · (2014) 5 GLT 373

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 43 Rule 1, Order 43 Rule 2, Order 5 Rule 20, Order 5 Rule 20(1A)

High Courts15 Oct 2014

Motiram Kalita Vs The Union of India represented By the General Manager

Gauhati High Court · (2014) 5 GLT 346

High Courts14 Oct 2014

Faizul Haque Vs The State of Assam

Gauhati High Court · (2015) 144 FLR 645 : (2014) 5 GLT 14

High Courts29 Sept 2014

Hranghnuni Vs Lalrintluangi and Others

Gauhati High Court · (2015) 1 ACC 214

High Courts26 Sept 2014

Robin Chandra Kalita Vs Indian Oil Corporation Ltd. and Others

Gauhati High Court · (2015) 2 GLD 453 : (2015) 1 GLT 173

Constitution of India, 1950 — Article 14, 16, 226

High Courts26 Sept 2014

Y. Brajabidhu Singh Vs National Investigation Agency

Gauhati High Court · (2014) 5 GLT 10

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 28, 437Evidence Act, 1872 — Section 30Maharashtra Control of Organised Crime Act, 1999 — Section 24, 3(2)

High Courts26 Sept 2014

Dhruba Das and Others Vs Zakir Hussain Khan and Others

Gauhati High Court · (2015) 1 Crimes 580

Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156, 200, 202Penal Code, 1860 (IPC) — Section 34, 341, 352, 384, 406

High Courts26 Sept 2014

All Assam Secondary Additional (Contractual) Teachers Association Vs The State of Assam

Gauhati High Court · (2015) 5 GLT 253

Constitution of India, 1950 — Article 14, 16, 226, 32Police Act, 1861 — Section 17

High Courts26 Sept 2014

Rana Construction & Engineers Pvt. Ltd. and Others Vs Union of India and Others

Gauhati High Court · (2015) 2 GLD 497 : (2014) 5 GLT 333

Contract Act, 1872 — Section 5, 56, 6Motor Vehicles Act, 1988 — Section 113, 113(3)(b), 194, 200, 58

High Courts22 Sept 2014Allowed

Hussain Ali Vs State of Assam and Others

Gauhati High Court · (2015) 2 GLT 93

Constitution of India, 1950 - Article 226, 309 — Registration Act, 1908 - Section 5, 6, 7

High Courts22 Sept 2014Allowed

Union of India Vs Mahendra Nath and Others

Gauhati High Court · (2015) 2 GLT 127

Land Acquisition Act, 1894 - Section 15, 18, 23, 23(1), 23(1A)

High Courts22 Sept 2014

Khan Nazrul Islam Vs Union of India and Others

Gauhati High Court · (2015) 2 GLD 394 : (2014) 5 GLT 231

Central Reserve Police Force Act, 1949 — Section 1(1), 11(1)Penal Code, 1860 (IPC) — Section 302, 304(B), 304B, 34, 498(A)

High Courts19 Sept 2014

Avikho Angami Vs State of Nagaland and Others

Gauhati High Court · (2015) 1 GLT 135

High Courts19 Sept 2014

Touviu and Others Vs State of Nagaland and Others

Gauhati High Court · (2014) 5 GLT 182

High Courts19 Sept 2014Allowed

Pragya Nanda Das Vs State of Assam and Others

Gauhati High Court · (2015) 3 GLT 50

Constitution of India, 1950 - Article 226

High Courts18 Sept 2014

Yanpothung Lotha Vs State of Nagaland

Gauhati High Court · (2014) 5 GLT 744 : (2014) LabIC 4520

High Courts18 Sept 2014

Abu Fateh Ahmed and Others Vs State of Assam and Others

Gauhati High Court · (2014) 5 GLT 72

Constitution of India, 1950 — Article 226

High Courts18 Sept 2014

Sarat Bala Deka Vs Narayan Baishya

Gauhati High Court · (2014) 09 GAU CK 0018

Civil Procedure Code, 1908 (CPC) — Section 145, 146Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Section 25

High Courts18 Sept 2014

Swapan Bardhan Vs The State of Assam

Gauhati High Court · (2015) 1 Crimes 502 : (2015) 1 GLD 639 : (2014) 4 GLT 670

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313Evidence Act, 1872 — Section 145, 27, 32Penal Code, 1860 (IPC) — Section 302