COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 348 of 1,245

High Courts01 Mar 2016Disposed Off

(Dr.) Rama Bhoumik @ Rama Mukherjee Vs Mitra Mukherjee @ Ratna Mukherjee

Gauhati High Court · (2016) 4 GauLJ 672 : (2017) 1 GauLR 86 : (2016) 4 GauLT 303 : (2016) 4 NEJ 258

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 115Constitution of India, 1950 - Article 227Succession Act, 1925 - Section 276

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High Courts01 Mar 2016Disposed Off

Mrs. Lalthlamuani Vs State of Mizoram and Ors.

Gauhati High Court · (2016) 4 GauLJ 603 : (2016) 6 GauLR 33 : (2016) 3 GauLT 54

Constitution of India, 1950 - Article 226

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High Courts29 Feb 2016Disposed Off

Vivek Agrawal & another Vs State of Assam

Gauhati High Court · (2016) 3 GauLJ 543 : (2016) 4 GauLR 624 : (2016) 2 GauLT 929

Criminal Procedure Code, 1973 (CrPC) — Section 4, 482Penal Code, 1860 (IPC) — Section 120(B), 287, 338

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High Courts29 Feb 2016Dismissed

M.K. Jokai Agri Plantations (P) Ltd. and Others Vs Bhawani Shankar Bagaria and Others

Gauhati High Court · (2016) 3 GauLJ 646 : (2017) 2 GauLR 14 : (2016) 2 GauLT 362 : (2016) 3 NEJ 354

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 13, Order 21 Rule 34, Section 11, Section 152, Section 47Constitution of India, 1950 - Article 226, Article 227Registration Act, 1908 - Section 17, Section 19, Section 21, Section 35,

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High Courts29 Feb 2016Dismissed

Md. Jasim Uddin Laskar Vs Zia Uddin Ahmed Mazumder and Others

Gauhati High Court · (2016) 161 AIC 755 : (2016) AIR(Gauhati) 75 : (2016) 4 CivilLJ 160 : (2016) 4 GauLJ 396 : (2016) 4 GauLR 215 : (2016) 5 NEJ 417

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 106(3), Order 21 Rule 26, Order 21 Rule 97, Order 21 Rule XXI, Section 106, Section 151Constitution of India, 1950 - Article 227Limitation Act, 19

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High Courts29 Feb 2016Dismissed

Bhaity Ali Vs State of Assam

Gauhati High Court · (2016) 3 GauLJ 403 : (2016) 3 GauLR 524 : (2016) 2 GauLT 1012

Penal Code, 1860 (IPC) - Section 417

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High Courts26 Feb 2016Dismissed

Lamti Lego, S/o Lt. Ering Lego, R/o village : Siluk, P.O. and P.S. Mebo, District - East Siang, Arunachal Pradesh Vs State of Arunachal Pradesh and another

Gauhati High Court · (2016) 162 AIC 735 : (2016) 161 AIC 766 : (2016) 4 GauLJ 503 : (2016) 4 GauLR 307 : (2016) 2 NEJ 532

Penal Code, 1860 (IPC) — Section 376(2)(f)

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High Courts26 Feb 2016Dismissed

State of Mizoram Vs Sh. K. Chhawnthuama

Gauhati High Court · (2016) 3 GauLJ 327 : (2016) 3 GauLR 499 : (2016) 2 GauLT 667 : (2017) 1 NEJ 577

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Information Technology Act, 2000 — Section 66(b), 66A(a)Penal Code, 1860 (IPC) — Section 201

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High Courts26 Feb 2016Dismissed

Ghanashyam Nath and Others Vs Homeswar Kalita and Others

Gauhati High Court · (2016) 3 GauLJ 1 : (2016) 2 GauLT 456 : (2016) 3 NEJ 506

Assam College Employees (Provincialisation) Act, 2005 - Section 3 (c), Section 3 (d), Section 3(c), Section 3(d), Section 6

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High Courts26 Feb 2016Allowed

J. Evelyn and others Vs K. Lalbiakthuami and another

Gauhati High Court · (2016) 2 ACC 850 : (2016) 4 GauLJ 99 : (2016) 2 GauLT 713 : (2017) 2 NEJ 18 : (2016) 2 TAC 346

Motor Vehicles Act, 1988 — Section 163A

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High Courts26 Feb 2016Allowed

Amiyo Kumar Borah Vs Central Bureau of Investigation

Gauhati High Court · (2016) 4 GauLJ 77 : (2016) 4 GauLR 241 : (2016) 2 GauLT 687 : (2016) 3 NEJ 398

Penal Code, 1860 (IPC) — Section 420, 468, 511

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High Courts26 Feb 2016Allowed

Tokugha Chishi Vs State of Nagaland

Gauhati High Court · (2016) CriLJ 4461 : (2017) 1 GauLR 630 : (2016) 4 GauLT 616

National Security Act, 1980 — Section 3(2)

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High Courts26 Feb 2016Disposed off

Fabtech Projects Engineers Ltd. Vs Oil India Limited and Others

Gauhati High Court · (2016) 4 GauLJ 129 : (2016) 2 GauLT 849

Constitution of India, 1950 - Article 226

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High Courts25 Feb 2016Disposed Off

Shri Mul Chand Malu, Present Office Address: Care Of M/s Kuber Products (M/s S.M. Products), 1st Floor, Shyam Bazar, Guwahati 781001, P.S. Fancy Bazar, Dist. Kamurp (Metro), Assam. Present Residential Address: 3909, Gali Barna, Sadar Thana Road, Delhi 110

Gauhati High Court · (2016) 285 CurTR 89 : (2016) 3 GauLJ 360 : (2016) 3 GauLR 510 : (2016) 2 GauLT 756 : (2016) 383 ITR 367 : (2016) 2 NEJ 526

Income Tax Act, 1961 — Section 127 (2)

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High Courts25 Feb 2016Dismissed

Bimala Khatun Vs Union of India and Others

Gauhati High Court · (2016) 162 AIC 723 : (2016) 161 AIC 751 : (2016) 3 GauLJ 250 : (2016) 3 GauLR 73 : (2016) 2 NEJ 583

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High Courts25 Feb 2016Disposed Off

Vanlalpana @ Pana @ Pino Vs State of Mizoram and others

Gauhati High Court · (2016) 3 CriCC 773 : (2016) CriLJ 2650 : (2016) 3 GauLJ 381 : (2016) 3 GauLR 518 : (2016) 2 GauLT 739 : (2017) 2 NEJ 7

Criminal Procedure Code, 1973 (CrPC) — Section 241Penal Code, 1860 (IPC) — Section 380, 454

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High Courts25 Feb 2016Disposed Off

Oriental Insurance Co. Ltd. Vs Anjana Sharma & Another

Gauhati High Court · (2017) ACJ 1161 : (2016) 3 GauLJ 498 : (2016) 3 GauLR 537 : (2016) 4 GauLT 31 : (2016) 4 NEJ 208 : (2016) 3 TAC 61

Motor Vehicles Act, 1988 - Section 147

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High Courts24 Feb 2016Allowed

Abdul Salam, S/o Late Basir Ali, Vill. Batarashi, P.S. Karimganj, Dist.Karimganj, Assam Vs The State of Assam and another.

Gauhati High Court · (2016) 3 GauLJ 225 : (2016) 3 GauLR 79

Penal Code, 1860 (IPC) — Section 366A, 376

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High Courts23 Feb 2016Dismissed

Mukul Borah Vs Union of India and Ors.

Gauhati High Court · (2016) 4 GauLJ 251 : (2016) 3 GauLT 171

Constitution of India, 1950 - Article 226

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High Courts23 Feb 2016Allowed

Mukesh Carriers (M/S) and Another Vs State of Assam and Others

Gauhati High Court · (2016) 3 GauLJ 189 : (2016) 3 GauLR 468 : (2016) 2 GauLT 752

Assam General Sales Tax Act, 1993 — Section 46(15)(a)(d)

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