High Courts21 Mar 2016Dismissed
Sri Anil Kumar Mahanta Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 606 : (2016) 3 GauLR 637
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 346 of 1,245
High Courts21 Mar 2016Dismissed
Smti. L. Chongji Phom Vs State of Nagaland
Gauhati High Court · (2016) 4 GauLR 334
High Courts18 Mar 2016Disposed Off
Md. Harun Ali Vs Mrs. Afia Begum
Gauhati High Court · (2016) 3 ACC 195 : (2016) 168 AIC 691 : (2016) 2 AnWR 300 : (2016) 3 CivilLJ 657 : (2016) 4 GauLJ 645 : (2016) 4 GauLR 432 : (2016) 2 TAC 724
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts17 Mar 2016Allowed
Shri Kali Das, Son of Late Abhinash Das, Resident of Village- Padmapur, P.S. Dhaligaon, District- Chirang, BTAD, Assam Vs United India Insurance Company Limited
Gauhati High Court · (2016) 4 ACC 67 : (2016) 162 AIC 748 : (2016) 3 TAC 427
Motor Vehicles Act, 1988 - Section 173
High Courts17 Mar 2016Allowed
Shyam Kakati and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 630 : (2016) 3 GauLT 39
Constitution of India, 1950 - Article 226
High Courts16 Mar 2016Disposed off
Oriental Insurance Co. Ltd. Vs Niren Kalita and Others
Gauhati High Court · (2017) AAC 234 : (2016) 4 ACC 3 : (2016) 2 AnWR 606 : (2016) 149 FLR 843 : (2016) 4 GauLJ 237 : (2016) 4 GauLR 352 : (2016) 3 GauLT 101 : (2016) LabLR 857 : (2016) 3 LLN 621 : (2016) 3 TAC 408
Workmens Compensation Act, 1923 — Section 19, 30, 4(c) (ii)
High Courts15 Mar 2016Disposed Off
Mrinal Kanti Dey Vs Manas Prasun Dey and another
Gauhati High Court · (2016) 162 AIC 730 : (2016) 4 GauLJ 558 : (2016) 4 GauLR 383
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23A, 9
High Courts15 Mar 2016Disposed Off
Panihati Rubber Limited Vs Principal Chief Engineer
Gauhati High Court · (2016) 168 AIC 670 : (2016) 6 GauLJ 327 : (2016) 6 GauLR 423
Arbitration and Conciliation Act, 1996 - Section 11(6), Section 12(5)
High Courts15 Mar 2016Disposed Off
Prafulla Hazarika Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 528
High Courts14 Mar 2016Dismissed
Union of India and others Vs Amalgamated Plantations Pvt. Ltd.
Gauhati High Court · (2016) 340 ELT 310 : (2016) 4 GauLJ 92 : (2016) 5 GauLR 403 : (2016) 2 GauLT 709
High Courts14 Mar 2016Allowed
Lachit Gogoi Vs State of Assam
Gauhati High Court · (2016) 162 AIC 727 : (2016) 3 GauLJ 515 : (2016) 3 GauLR 529 : (2016) 2 GauLT 727
Penal Code, 1860 (IPC) — Section 363
High Courts14 Mar 2016Disposed Off
Mrs. Deba Lata Devi and another Vs Kandru Orang and another
Gauhati High Court · (2016) 162 AIC 742 : (2016) 2 AnWR 352 : (2016) 4 GauLJ 688 : (2016) 4 GauLR 743 : (2016) 3 TAC 438 : (2016) 2 TNMAC 309
Motor Vehicles Act, 1988 - Section 173
High Courts14 Mar 2016Allowed
Anil Chandra Das Vs Central Bank of India
Gauhati High Court · (2016) 6 GauLJ 389 : (2016) 6 GauLR 501
Constitution of India, 1950 - Article 226
High Courts14 Mar 2016Dismissed
Moktab Ali Vs Musstt. Majima Begum
Gauhati High Court · (2016) 4 GauLJ 686 : (2017) 1 GauLR 182 : (2016) 4 GauLT 294 : (2016) 4 NEJ 252
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts11 Mar 2016Dismissed
Debashish Chakrabarty & Anr. Vs State of Assam and Ors.
Gauhati High Court · (2016) 3 GauLT 455
Assam Excise Rules, 1945 - Rule 191, 195
High Courts11 Mar 2016Allowed
Tarakeswar Mazumdar Vs Banshilal Gupta and Others
Gauhati High Court · (2016) 162 AIC 751 : (2016) 4 GauLJ 575 : (2016) 5 GauLR 420 : (2016) 3 GauLT 65
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Evidence Act, 1872 - Section 68, Section 73Registration Act, 1908 - Section 18 (e)
High Courts10 Mar 2016Disposed Off
Renu Devi Kucheria (Oswal) & Another Vs Travini Devi Tewari & Others
Gauhati High Court · (2016) 3 GauLJ 642 : (2016) 3 GauLR 656
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts10 Mar 2016Allowed
Oil India Ltd. Vs Swapan Gogoi
Gauhati High Court · (2016) 3 GauLJ 285 : (2016) 3 GauLR 810 : (2016) 3 GauLT 293
Constitution of India, 1950 - Article 226
High Courts10 Mar 2016Dismissed
Gyamar Yakum Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2016) AIR(Gauhati) 104
Arunachal Pradesh Local Authorities (Prohibition of Defection) Act, 2003 - Section 3(1)(a)(b)Constitution of India, 1950 - Para 2
High Courts10 Mar 2016Disposed off
Arup Talukdar and others Vs State of Assam and others
Gauhati High Court · (2016) 4 GauLJ 204 : (2016) 2 GauLT 788
Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 3(iv)