High Courts10 Mar 2016Allowed
Bijon Chakraborty Vs State of Assam and others
Gauhati High Court · (2016) 4 GauLJ 116 : (2016) 2 GauLT 730
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 347 of 1,245
High Courts10 Mar 2016Disposed off
The Union of India and Anr. Vs Mrs. Fulerunnessa & Ors.
Gauhati High Court · (2016) 2 AnWR 551 : (2016) 149 FLR 697 : (2016) 3 GauLJ 571 : (2016) 3 GauLR 569 : (2016) 3 GauLT 297 : (2016) LabLR 499 : (2016) 2 LLJ 517 : (2016) 2 NEJ 507 : (2016) 3 TAC 18
Workmens Compensation Act, 1923 — Schedule III
High Courts10 Mar 2016Dismissed
DHTC Logistics Ltd. Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 683 : (2016) 3 GauLT 291
Assam Value Added Tax Act, 2003 - Section 75(6)
High Courts10 Mar 2016Dismissed
Md. Anowar Hussain Vs Legal Heirs of Late Surja Bhanu
Gauhati High Court · (2017) 1 CivilLJ 757 : (2016) 4 GauLJ 661 : (2016) 6 GauLR 815 : (2016) 4 GauLT 308
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts10 Mar 2016Allowed
Watilemba Dist. Commandant, Mokokchugn, Nagaland Vs State Of Nagaland & 3 Ors, Represented Through The Chief Secy. To The Govt.Of Nagaland, Kohima, Nagaland
Gauhati High Court · (2016) 3 GauLJ 390 : (2016) 2 GauLT 961 : (2016) 3 NEJ 242
Nagaland Police Service (Class I and Class II) Rules, 1977 — Rule 20
High Courts10 Mar 2016Disposed Off
Arun Das (Minor) Vs United India Insurance Co. Ltd. and Ors.
Gauhati High Court · (2016) AAC 1831 : (2016) 2 AnWR 311 : (2016) 4 CivilLJ 186 : (2016) 4 GauLJ 287 : (2016) 4 GauLR 360 : (2016) 4 GauLT 673 : (2016) 3 TAC 550
Motor Vehicles Act, 1988 - Section 168
High Courts10 Mar 2016Disposed Off
Bhabesh Das and Ors. Vs Dilip KR. Das
Gauhati High Court · (2016) 4 GauLJ 354 : (2016) 5 GauLR 444 : (2016) 3 GauLT 135
Civil Procedure Code, 1908 (CPC) - Section 30
High Courts09 Mar 2016Allowed
Smt. Vanlalhmangaihi Vs State of Mizoram
Gauhati High Court · (2016) 4 GauLJ 656 : (2016) 5 GauLR 394 : (2016) 3 GauLT 16
Constitution of India, 1950 - Article 226
High Courts08 Mar 2016Allowed
Smt. Champa Sahu Vs Chandra Mala Devi & Ors.
Gauhati High Court · (2016) 2 AnWR 600 : (2016) 5 GauLJ 79 : (2016) 3 GauLT 215
Workmens Compensation Act, 1923 - Section 3
High Courts08 Mar 2016Dismissed
Sh. Hrangchhawna Vs State of Mizoram
Gauhati High Court · (2016) CriLJ 3012 : (2016) 3 GauLJ 39 : (2016) 3 GauLR 817 : (2016) 4 GauLT 172
Penal Code, 1860 (IPC) - Section 375
High Courts08 Mar 2016Disposed Off
Samsul Hussain Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 537 : (2016) 3 GauLR 546 : (2016) 2 NEJ 515
Constitution of India, 1950 - Article 226
High Courts03 Mar 2016Dismissed
Md. Amir Uddin Laskar and Others Vs Md. Abul Hussain Laskar
Gauhati High Court · (2016) 161 AIC 760 : (2017) 1 GauLR 805
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3, Order 8 Rule 5Criminal Procedure Code, 1973 (CrPC) - Section 144, Section 145Evidence Act, 1872 - Section 68
High Courts02 Mar 2016Disposed of
The State of Assam Vs Mamat Kalita
Gauhati High Court · (2016) 3 GauLJ 525 : (2016) 4 GauLR 339 : (2016) 2 GauLT 940 : (2016) 2 NEJ 10
Administrative Tribunals Act, 1985 — Section 19(4)Indian Forest Service (Cadre) Rules, 1966 — Rule 5(1)Assam Services (Confidential Rolls) Rules, 1990 — Rule 10
High Courts02 Mar 2016Disposed off
Shri Niranjan Hazarika Vs State of Assam
Gauhati High Court · (2016) 161 AIC 776
Penal Code, 1860 (IPC) — Section 392
High Courts01 Mar 2016Allowed
Shri Gaga Moyong Vs State of Arunachal Pradesh
Gauhati High Court · (2017) CriLJ 2841
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 300
High Courts01 Mar 2016Allowed
Assam Silicate, Glass and Chemical Works Vs State of Assam and others
Gauhati High Court · (2016) 4 GauLJ 200 : (2017) 1 GauLR 465 : (2016) 2 GauLT 805 : (2016) 2 NEJ 1
Assam Value Added Tax Act, 2003 — Section 105(2)
High Courts01 Mar 2016Disposed Off
Pradip Kumar Barman and others Vs State of Assam and others
Gauhati High Court · (2016) 3 GauLJ 507 : (2016) 2 GauLT 947 : (2016) 2 NEJ 6
Guwahati Water Bodies (Preservation and Conservation) Act, 2008 - Section 3, 4
High Courts01 Mar 2016Disposed off
Sri Paresh Das Son of Late Dani Ram Das Village Haldibari Mouza Tihu, District Nalbari, Assam Vs Archana Deka D/O Sri Anirudha Deka Village Helena Mouza Saricha District Barpeta, Assam
Gauhati High Court · (2016) 161 AIC 779
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Mar 2016Disposed Off
Indian Oil Corporation Ltd. and another. Vs Paban Chandra Das and another.
Gauhati High Court · (2016) 3 GauLJ 210 : (2016) 3 GauLR 485 : (2016) 2 GauLT 437 : (2016) 3 NEJ 229
High Courts01 Mar 2016Dismissed
Nazirul Islam and another, S/o Md. Jalaluddin Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 617 : (2016) 2 GauLT 917
Penal Code, 1860 (IPC) — Section 302, 34