High Courts23 Feb 2016Disposed Off
Dr. Bhupen Lahon Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 148 : (2016) 3 GauLR 453
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 349 of 1,245
High Courts23 Feb 2016Dismissed
Suklahajowary Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 75 : (2016) 4 GauLR 276 : (2016) 2 GauLT 513
Penal Code, 1860 (IPC) — Section 302
High Courts23 Feb 2016Allowed
Dipamoni Kalita and Others Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 123 : (2016) 3 GauLR 444 : (2016) 4 NEJ 417
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 32, Section 33, Section 36
High Courts23 Feb 2016Dismissed
Sri Joyjit Saha Vs Monti Saha
Gauhati High Court · (2016) 161 AIC 770 : (2016) 3 GauLJ 555 : (2016) 3 GauLR 543
Hindu Marriage Act, 1955 — Section 13(1)(i-b)
High Courts19 Feb 2016Disposed Off
Khagendranath Buragohain and Ors Vs State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 268 : (2016) 2 GauLT 983 : (2016) 5 NEJ 368
High Courts19 Feb 2016Dismissed
Abul Hussain Laskar Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 158 : (2016) 3 GauLR 457
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Partly Allowed
Sri Lila Kanta Bora Vs State of Assam
Gauhati High Court · (2016) 3 NEJ 25
Constitution of India, 1950 - Article 226
High Courts18 Feb 2016Disposed Off
Jehena Khatun @ Jehena Begum W/o Moinul Hoque, Vill. Patimari, P.O. Ghashbari, Dist-Dhubri, Assam Vs The State of Assam and 4 Ors. rep. by the Commissioner & Secy. to the Govt. of Assam, Education (Ele) Deptt., Dispur, Ghy-6
Gauhati High Court · (2016) 3 GauLJ 272 : (2016) 3 GauLR 90 : (2016) 3 GauLT 153
Assam Right to Children to Free and Compulsory Education Rules, 2011 — Rule 13(3)(v)Constitution of India, 1950 — Article 226
High Courts18 Feb 2016Disposed Off
Uday Sankar Goswami Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 399 : (2016) 6 GauLR 516
Criminal Procedure Code, 1973 (CrPC) - Section 133, Section 482
High Courts17 Feb 2016Allowed
Monowar Hussain Vs Manoranjan Das
Gauhati High Court · (2016) 161 AIC 781 : (2016) AIR(Gauhati) 62 : (2016) 4 CivilLJ 78 : (2016) 4 GauLJ 240 : (2016) 4 GauLR 298 : (2016) 5 NEJ 365
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1-A (3), 30
High Courts17 Feb 2016Dismissed
Sri Basant Kumar Agarwal @ Mittal Vs State of Assam & Others
Gauhati High Court · (2016) 3 GauLJ 15 : (2016) 3 GauLR 464 : (2016) 5 NEJ 380
Assam Entry Tax Act, 2008 - Section 2(f)
High Courts16 Feb 2016Dismissed
National Insurance Co. Ltd. Vs Md. Manuar Ali
Gauhati High Court · (2016) 2 AnWR 623
High Courts16 Feb 2016Allowed
Rabindra Nath Kalita Superintending Engineer (Pwd) Vs State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 486 : (2016) 4 GauLR 616 : (2016) 2 GauLT 955 : (2016) 3 NEJ 382
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9
High Courts16 Feb 2016Allowed
Mukul Das Vs Union of India
Gauhati High Court · (2016) 161 AIC 783 : (2016) 4 CivilLJ 168 : (2016) 4 GauLJ 229 : (2016) 4 GauLR 210 : (2016) 5 NEJ 413
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts16 Feb 2016Allowed
Pranab Routh Vs State of Assam
Gauhati High Court · (2017) 1 GauLT 714
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9
High Courts16 Feb 2016Allowed
Durjoy Paul and Ors. Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 331 : (2016) 3 GauLT 165
High Courts15 Feb 2016Allowed
Nyanglang Pongtey Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLR 349
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482
High Courts15 Feb 2016Dismissed
Shahjahan Ali Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 2016 : (2016) 3 GauLR 130 : (2016) 2 GauLT 974 : (2016) 3 NEJ 255
Assam Panchayat Act, 1994 — Section 105(1)Constitution of India, 1950 — Article 226
High Courts12 Feb 2016Allowed
Smt. Lalremmawii Vs Sh. Vanlalngheta
Gauhati High Court · (2016) 3 GauLJ 309 : (2016) 3 GauLR 647 : (2016) 2 GauLT 883
Constitution of India, 1950 - Article 226, 227