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Gauhati High Court judgments

24,891 judgments · page 350 of 1,245

High Courts08 Feb 2016Disposed off

Alema Khatun and Anr. Vs Tata Motor Finance Ltd.

Gauhati High Court · (2016) AIR(Gauhati) 64 : (2016) 2 GauLJ 533 : (2016) 2 GauLR 536 : (2016) 4 GauLT 434 : (2016) 5 RAJ 670

Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 7, Order 21 Rule 8
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High Courts04 Feb 2016Dismissed

Praneswar Das Vs Malati Das

Gauhati High Court · (2016) AIR(Gauhati) 52 : (2016) 4 CivilLJ 253 : (2016) 4 GauLJ 148 : (2016) 4 GauLR 221 : (2016) 2 NEJ 588

Hindu Adoptions and Maintenance Act, 1956 - Section 10, Section 10(iv), Section 11, Section 11(vi), Section 15(1)(b), Section 6, Section 7, Section 9Transfer of Property Act, 1882 - Section 122, Section 123
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