High Courts27 Jan 2016Disposed Off
Sh. Zomuana and Anr. Vs State of Mizoram and Ors.
Gauhati High Court · (2016) 4 GauLR 683 : (2016) 3 GauLT 337
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 352 of 1,245
High Courts27 Jan 2016Dismissed
Md. Asab Uddin Mazumdar Vs Abdul Jalil Ahmed
Gauhati High Court · (2016) 3 NEJ 8
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 115Constitution of India, 1950 - Article 227
High Courts25 Jan 2016Allowed
Mrs. Mahila Majumder alias Mahela Majumder, wife of late Abdul Matin Mazumder, Lakhisahar, Hailakandi post office, Hailakandi district(Assam) - Petitioner @HASH State of Assam represented by the Commissioner and Secretary, PWD
Gauhati High Court · (2016) 5 GauLJ 454 : (2016) 5 GauLR 763 : (2016) 2 NEJ 613
Assam Services (Pension) Rules, 1969 - Rule 21
High Courts25 Jan 2016Dismissed
Umesh Chandra Kalita (Dr.) Vs State of Assam and others
Gauhati High Court · (2016) 4 GauLJ 178 : (2016) 2 GauLT 760
Constitution of India, 1950 — Article 226
High Courts22 Jan 2016Allowed
Indusind Bank and another Vs State of Assam and another
Gauhati High Court · (2016) 3 GauLJ 324 : (2016) 4 GauLR 563 : (2016) 2 GauLT 603
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts22 Jan 2016Disposed Off
Ramesh Das Vs State of Assam
Gauhati High Court · (2016) 3 DMC 135 : (2016) 4 GauLJ 7 : (2016) 4 GauLR 374 : (2016) 2 GauLT 119 : (2016) 3 NEJ 172
Penal Code, 1860 (IPC) — Section 306
High Courts22 Jan 2016Allowed
Allahabad Bank and Others Vs Debojyoti Das
Gauhati High Court · (2016) 2 GauLJ 342 : (2016) 2 GauLR 677 : (2016) 1 GauLT 779 : (2016) 2 NEJ 609
High Courts22 Jan 2016Dismissed
Jhanwar Lal Patwa Vs Uday Narayan Goswami and Others
Gauhati High Court · (2016) 160 AIC 601 : (2016) 3 GauLJ 720 : (2016) 2 GauLR 780 : (2016) 2 GauLT 464 : (2016) 3 NEJ 13
Assam Urban Areas Rent Control Act, 1972 - Section 5, Section 5 (1), Section 5 (4), Section 5(1)(e), Section 5(2)Civil Procedure Code, 1908 (CPC) - Section 115Transfer of Property Act, 1882 - Section 109
High Courts22 Jan 2016Dismissed
Rajiv Deori @ Rajiv Kumar Deori and Others Vs Riju Bharali and another.
Gauhati High Court · (2016) 3 GauLJ 56 : (2016) 3 GauLR 589 : (2016) 2 GauLT 340
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Jan 2016Dismissed
Shyamal Kumar Lodh Vs Vijaya Bank & Others
Gauhati High Court · (2016) 3 GauLJ 258 : (2016) 3 GauLR 732
Industrial Disputes Act, 1947 - Section 2(k), 33(2)(b), 33A
High Courts21 Jan 2016Disposed off
The Project Director, District Rural Development Agency, Karimganj and Others Vs The District Legal Services Authorities, Karimganj and Others
Gauhati High Court · (2016) 2 GauLJ 337 : (2016) 2 GauLR 817 : (2016) 2 GauLT 505 : (2016) 3 NEJ 1
Mahatma Gandhi National Rural Employment Guarantee Act, 2005 - Section 3, Section 3(1), Section 3(4), Section 4, Section 4(1), Section 7, Section 7(1), Section 7(2), Section 8, Section 9
High Courts21 Jan 2016Disposed Off
Masheek Ahmed (MD.) and others Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 355 : (2016) 2 GauLT 608
Penal Code, 1860 (IPC) — Section 34, 354, 366, 448, 511
High Courts21 Jan 2016Disposed Off
Mokesh Ali Vs State of Assam
Gauhati High Court · (2016) 3 GauLJ 563 : (2016) 2 GauLT 926
Penal Code, 1860 (IPC) — Section 34, 366(A)
High Courts21 Jan 2016Allowed
Jayashree Dhar Vs State of Assam and Ors.
Gauhati High Court · (2016) 2 GauLJ 416 : (2016) 2 GauLR 693 : (2016) 3 GauLT 150
High Courts21 Jan 2016Allowed
Seema Mall Vs Arun Mall
Gauhati High Court · (2017) 1 CivilLJ 193 : (2016) 3 DMC 603 : (2016) 3 GauLT 191
High Courts21 Jan 2016Disposed Off
State of Arunachal Pradesh Vs Bamar Yinyo
Gauhati High Court · (2016) 2 GauLT 1207
Constitution of India, 1950 - Article 226
High Courts20 Jan 2016Dismissed
Jayeda Khatun Vs Majibur Rahman & Ors.
Gauhati High Court · (2016) 3 GauLJ 130 : (2016) 2 GauLT 198
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)
High Courts20 Jan 2016Allowed
Panpur Bonansal Go-Palan Samittee and Others Vs State of Assam and Others
Gauhati High Court · (2016) 2 GauLJ 420 : (2016) 1 GauLT 739
Constitution of India, 1950 - Article 226, Article 48-A, Article 51-A(g)Land Acquisition Act, 1894 - Section 35(4)Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 - Section 6
High Courts19 Jan 2016Dismissed
Kingkong Das Vs State of Assam and Anr.
Gauhati High Court · (2016) 2 GauLJ 579 : (2016) 2 GauLR 461
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts19 Jan 2016Disposed Off
Assam Diploma Engineers Service Vs The State of Assam and Others
Gauhati High Court · (2016) 3 GauLJ 70 : (2016) 3 GauLR 102 : (2016) 4 GauLT 1056 : (2016) 5 NEJ 543
Constitution of India, 1950 — Article 226