COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 353 of 1,245

High Courts19 Jan 2016Dismissed

Md. Abdul Seikh and Others Vs The Union of India and Others

Gauhati High Court · (2016) 160 AIC 634 : (2016) 2 GauLJ 548 : (2016) 2 GauLR 493 : (2016) 1 GauLT 684 : (2016) 2 NEJ 617

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9

Read judgment

High Courts19 Jan 2016Allowed

Goto Ete and Others Vs The State of Arunachal Pradesh and Others

Gauhati High Court · (2016) 3 GauLJ 345 : (2016) 2 GauLR 652 : (2016) 1 GauLT 550 : (2016) 3 NEJ 619

Constitution of India, 1950 - Article 14, Article 16

Read judgment

High Courts19 Jan 2016Allowed

Pub Goalpara Fishery Co-Operative Ltd. and Others Vs State of Assam and Others

Gauhati High Court · (2016) 2 GauLJ 237 : (2016) 2 GauLR 446 : (2016) 1 GauLT 489 : (2017) 2 NEJ 283

Assam Co-operative Societies Act, 1949 - Section 15(3)

Read judgment

High Courts19 Jan 2016Disposed Off

Tilak Hazarika Vs Jagat Narayan Yadav

Gauhati High Court · (2016) 2 GauLJ 594 : (2016) 2 GauLR 442 : (2016) 5 GauLT 610

Penal Code, 1860 (IPC) — Section 34, 500, 501Press and Registration of Books Act, 1867 — Section 1(i), 7

Read judgment

High Courts19 Jan 2016Dismissed

Rokolhou Angami Vs The State of Nagaland and Others

Gauhati High Court · (2016) 2 GauLJ 360 : (2016) 2 GauLR 504 : (2016) 1 GauLT 769 : (2017) 2 NEJ 312

Constitution of India, 1950 - Article 226

Read judgment

High Courts19 Jan 2016Dismissed

Sree Kamakhya Tea Co. Pvt. Ltd. and others Vs Union of India and ors.

Gauhati High Court · (2016) 2 GauLJ 402 : (2016) 2 GauLR 373 : (2016) 1 GauLT 748

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18

Read judgment

High Courts18 Jan 2016Dismissed

Mahadev Panging and Others Vs The State of Assam and Others

Gauhati High Court · (2016) 2 GauLJ 303 : (2016) 2 GauLR 831 : (2016) 2 GauLT 1109 : (2016) 3 NEJ 466

Read judgment

High Courts13 Jan 2016Disposed Off

Pema Khandu and Others Vs Nabam Rebia and Others

Gauhati High Court · (2016) 3 GauLJ 425 : (2016) 2 GauLR 555 : (2016) 2 GauLT 378 : (2016) 1 GLD 220

Constitution of India, 1950 - Article 102, Article 103, Article 123, Article 136, Article 142, Article 143, Article 144, Article 144(6), Article 153(3), Article 154, Article 154(1), Article 156, Article 159, Article 161, Article 162, Article 163, Arti

Read judgment

High Courts12 Jan 2016Dismissed

Wanglam Sawin and Others Vs The Speaker, Arunachal Pradesh Legislative Assembly and Others

Gauhati High Court · (2016) AIR(Gauhati) 43 : (2016) 2 GauLJ 663 : (2016) 2 GauLR 478 : (2016) 1 GauLT 616 : (2016) 1 GLD 717 : (2016) 2 NEJ 60 : (2016) 5 RCRCivil 817

Constitution of India, 1950 - Article 19(3)(b), Article 190, Article 190(3), Article 190(3)(b), Article 191, Article 226Evidence Act, 1872 - Section 114(e)

Read judgment

High Courts08 Jan 2016Partly Allowed