High Courts21 Nov 2015Dismissed

Abdul Motleb Vs State of Assam

Gauhati High Court · (2015) 11 GAU CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 357-APenal Code, 1860 (IPC) - Section 201, 300, 302
High Courts05 Nov 2015Disposed Off

Kamal Dutta Vs The Union of India and Others

Gauhati High Court · (2016) 1 GLT 483

Constitution of India, 1950 - Article 21, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Penal Code, 1860 (IPC) - Section 120(B), 34, 406, 409, 420