COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 357 of 1,245

High Courts07 Oct 2015Allowed

Arbinda Sarma Sidhanta Vs Lutfun Nissa and Others

Gauhati High Court · (2015) 10 GAU CK 0005

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 31, Order 43 Rule 1(u)Transfer of Property Act, 1882 - Section 53 A

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High Courts06 Oct 2015Allowed

Azgar Ali and Others Vs The State of Assam

Gauhati High Court · (2015) 10 GAU CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374(2)Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 302, 303, 32, 34

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High Courts06 Oct 2015

United India Insurance Company Vs Mozzamel Haque and Others

Gauhati High Court · (2015) 4 GLT 864

Workmens Compensation Act, 1923 - Section 10, 30, 4, 4(1)(c)(ii)

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High Courts06 Oct 2015Dismissed

State of Assam and Others Vs Kumud Gogoi

Gauhati High Court · (2015) 4 GLT 1103

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High Courts06 Oct 2015Dismissed

Arunachal Pradesh Congress Committee (APCC), Arunachal Pradesh and Others Vs Kalikho Pul

Gauhati High Court · AIR 2015 Guw 179 : (2016) 1 GLT 356

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 9Constitution of India, 1950 - Article 13, 133, 227

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High Courts06 Oct 2015

Michiri Khatun Vs The Union of India and Others

Gauhati High Court · (2016) 1 GLT 693

Citizenship Act, 1955 - Section 6A, 6-AConstitution of India, 1950 - Article 355

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High Courts06 Oct 2015Allowed

K.R. Alva Vs Housing and Urban Development Corporation Ltd. and Others

Gauhati High Court · (2015) 4 GLT 1028

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High Courts05 Oct 2015Dismissed

United India Insurance Company Vs Kurban Ali and Others

Gauhati High Court · (2016) 148 FLR 479 : (2015) 4 LLJ 748

Workmens Compensation Act, 1923 - Section 10, 30, 4(1)(c)(ii)

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High Courts01 Oct 2015

Chandan Kalita Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 893

Arms Act, 1959 - Section 25(1A), 25(1B), 27Constitution of India, 1950 - Article 21, 22, 22(4), 22(5), 226National Security Act, 1980 - Section 10, 11, 12, 13, 3

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High Courts01 Oct 2015Allowed

Jamal Uddin Khan Vs State of Assam

Gauhati High Court · (2015) 4 GLT 1064

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 24, 24(3), 24(4)

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High Courts01 Oct 2015

Mohammad Ali and Others Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 980

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9

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High Courts01 Oct 2015Allowed

Khantu Ram Rabha and Others Vs Dispur Barowary Puja Committee & Jyoti Kala Kendra and Others

Gauhati High Court · (2016) AIR (Guw) 9 : (2015) 4 GLT 992

Evidence Act, 1872 - Section 101, 102Penal Code, 1860 (IPC) - Section 406Societies Registration Act, 1860 - Section 6

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High Courts30 Sept 2015Allowed

B. Lalengliani Vs Mizoram khadi and Village Industries Board

Gauhati High Court · (2017) 1 GauLR 146

Constitution of India, 1950 - Article 226

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High Courts30 Sept 2015Allowed

Chanowar Hussain and Others Vs Nurjahan Begum

Gauhati High Court · (2015) 4 GLT 590

Evidence Act, 1872 - Section 101, 102, 58, 67, 68

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High Courts30 Sept 2015Dismissed

Deepanjali Saikia Vs The State of Assam and Others

Gauhati High Court · (2015) 09 GAU CK 0052

Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 - Section 10(4), 4(2)

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High Courts30 Sept 2015Allowed

Bijoy Boruah and Others Vs State of Assam and Others

Gauhati High Court · (2015) 5 GLT 260

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High Courts30 Sept 2015Dismissed

Howah Khatun Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 958

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9

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High Courts30 Sept 2015Dismissed

Bimala Nessa Vs Union of India and Others

Gauhati High Court · (2015) 4 GLT 902

Foreigners Act, 1946 - Section 9

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High Courts30 Sept 2015Dismissed

Asish Debnath and Others Vs Ginia Devi Dhelia

Gauhati High Court · (2015) 4 GLT 1050

Arbitration Act, 1940 - Section 33, 5Assam Urban Areas Rent Control Act, 1972 - Section 4, 5, 7(2), 8Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 23 A, Order 41 Rule 23(A), Order 41 Rule 33, Order 43 Rule 1(u)

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High Courts30 Sept 2015

Mobidur Hussain and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 749

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