High Courts18 Sept 2015
United India Insurance Company Vs Ismail Hussain and Others
Gauhati High Court · (2016) 148 FLR 785 : (2015) 4 LLJ 520 : (2016) 1 LLN 397
Workmens Compensation Act, 1923 - Section 1, 2(i), 2(i)(g), 30, 4(1)(c)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 359 of 1,245
High Courts18 Sept 2015Allowed
Kamal Ch. Nath Vs State of Assam
Gauhati High Court · (2015) 5 GLT 175
Bengal Public Demands Recovery Act, 1913 - Section 10, 3(6), 34, 34(3)(b)(iii), 51Civil Procedure Code, 1908 (CPC) - Section 80
High Courts17 Sept 2015Dismissed
Sunit Kumar Puzari Vs Jadav Ch. Konwar and Others
Gauhati High Court · (2015) 4 GLT 1111
Transfer of Property Act, 1882 - Section 105, 106, 106(1), 107, 122
High Courts17 Sept 2015Dismissed
Governing Body of Burhinagar Junior College Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 825
Constitution of India, 1950 - Article 226
High Courts17 Sept 2015Allowed
Phatik Chandra Barman and Others Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 1099
High Courts17 Sept 2015Dismissed
Chief General Manager (Telepones) and Others Vs Kanak Baruah and Others
Gauhati High Court · (2016) 1 ACC 333 : (2015) 4 GLT 848
Workmens Compensation Act, 1923 - Section 2(1)(n), 2(1)(n)(ii), 3, 30, 4(1)(a)
High Courts16 Sept 2015
Bhusan Chandra Roy Vs State of Assam
Gauhati High Court · (2015) 4 GLT 909
Arms Act, 1959 - Section 10, 12, 21, 25(1)(1-B), 25(1-A)Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 387, 399
High Courts16 Sept 2015Dismissed
Oriental Insurance Co. Ltd. Vs Gita Rani Roy
Gauhati High Court · (2016) 148 FLR 483 : (2015) 4 GLT 954 : (2015) 4 LLJ 760
Evidence Act, 1872 - Section 58Penal Code, 1860 (IPC) - Section 279, 304(A)Workmens Compensation Act, 1923 - Section 30, 4(1)(a)
High Courts16 Sept 2015Allowed
Prahlad Rai Singhania Vs Assam State Electricity Board
Gauhati High Court · (2015) 4 GLT 564
Electricity Act, 2003 - Section 68
High Courts16 Sept 2015
Oriental Insurance Co. Ltd. Vs Abu Bakkar Siddique and Others
Gauhati High Court · (2015) 4 GLT 951
Workmens Compensation Act, 1923 - Section 30, 4(1)(c), 4(1)(c)(ii)
High Courts11 Sept 2015Dismissed
Rajendra Kumar Jain Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 4 GLT 742
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 227, 228, 239Penal Code, 1860 (IPC) - Section 120(B), 120-BPrevention of Corruption Act, 1988 - Section 13(1), 13(1)(d), 13(2), 19, 3(c)
High Courts11 Sept 2015
Jahura Khatun Vs Union of India and Others
Gauhati High Court · (2015) 4 GLT 541
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a), 9
High Courts11 Sept 2015Disposed Off
Bharat Sanchar Nigam Ltd. Vs Central Board of Trustees, Employees'' Provident Funds Organization and Others
Gauhati High Court · (2015) 147 FLR 980 : (2016) LLR 201
High Courts10 Sept 2015Allowed
Amrit Kakoti and Others Vs Karuna Patgiri and Others
Gauhati High Court · (2015) 5 GLT 99
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts10 Sept 2015Allowed
Bamar Yinyo Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2015) 4 GLT 838
Constitution of India, 1950 - Article 226State of Arunachal Pradesh Act, 1986 - Section 46
High Courts10 Sept 2015
Arun Kumar Sarkar Vs Arati Bhattacharjee and Others
Gauhati High Court · (2015) 4 GLT 684
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 17, Order 41 Rule 19, Order 41 Rule 41, Order 43 Rule 1(t)
High Courts10 Sept 2015Partly Allowed
Jaminur Rahman Vs State of Assam and Others
Gauhati High Court · (2015) 5 FLT 854
Penal Code, 1860 (IPC) - Section 175
High Courts09 Sept 2015Dismissed
Kamal Lochan Choudhury Vs Cement Manufacturing Company Ltd.
Gauhati High Court · (2015) 5 GLT 157
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 6(A), 114, 151Constitution of India, 1950 - Article 227
High Courts09 Sept 2015Allowed
Esteem Projects Pvt. Ltd., Delhi Vs Indian Oil Corporation Ltd., Mumbai and Others
Gauhati High Court · AIR 2015 Guw 173 : (2015) 6 ARBLR 445 : (2016) 1 GLT 804
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34
High Courts09 Sept 2015Dismissed
Dindayalagarwal Vs Ramesh Dholani and Others
Gauhati High Court · (2015) 5 GLT 107
Assam Urban Areas Rent Control Act, 1972 - Section 2(c)Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10A, Order 22 Rule 4