High Courts01 Sept 2015Allowed
Orion India Pvt. Ltd. Vs Mukul Sharma
Gauhati High Court · (2015) 09 GAU CK 0053
Contract Act, 1872 - Section 5, 62Specific Relief Act, 1963 - Section 12, 18, 34
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 361 of 1,245
High Courts01 Sept 2015
The Oriental Insurance Co. Ltd. Vs Jamaluddin and Others
Gauhati High Court · (2015) 4 GLT 738
Workmens Compensation Act, 1923 - Section 2(m), 30, 4(1)(c)(ii), 4A
High Courts01 Sept 2015Dismissed
Atul Chandra Saikia and Others Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 1137
High Courts01 Sept 2015Dismissed
New India Assurance Co. Ltd. Vs Jatin Das and Others
Gauhati High Court · (2015) 4 GLT 899
Workmens Compensation Act, 1923 - Section 30
High Courts31 Aug 2015Dismissed
Oriental Insurance Company Ltd. Vs Abul Hussain and Others
Gauhati High Court · (2015) 4 LLJ 731
Employees Compensation Act, 1923 - Section 30, 4(1)(c)(ii)
High Courts31 Aug 2015Allowed
Samir Kumar Vs The Union of India and Others
Gauhati High Court · (2015) 4 GLT 1000
Constitution of India, 1950 - Article 14, 226
High Courts31 Aug 2015Disposed Off
Kabul Chandra Saikia and Others Vs State of Assam and Others
Gauhati High Court · (2015) 5 GLT 75
Constitution of India, 1950 - Article 14, 16, 309
High Courts28 Aug 2015Disposed Off
Divisional Forest Officer-cum-Authorised Officer Vs Bimal Tumung
Gauhati High Court · (2015) 4 GLT 237
Criminal Procedure Code, 1973 (CrPC) - Section 360, 397, 451, 482Wild Life (Protection) Act, 1972 - Section 27, 29, 39(1)(d), 39(d), 50
High Courts28 Aug 2015Dismissed
Jayanta Roy Vs Sardar Manohar Singh and Others
Gauhati High Court · (2015) 5 GLT 40 : (2015) 4 GLT 781
Specific Relief Act, 1963 - Section 19(b), 20Transfer of Property Act, 1882 - Section 3
High Courts27 Aug 2015Allowed
Hazi Abdul Jalil and Others Vs Kalipada Das and Others
Gauhati High Court · (2016) 1 GLT 332
Hindu Succession Act, 1956 - Section 22
High Courts27 Aug 2015Allowed
Alfatun Nessa Laskar Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 962
Assam Panchayat Act, 1994 - Section 15, 15(1), 15(2), 18(5)
High Courts26 Aug 2015Allowed
Bhabani Prasad Rabha Vs Dayabati Rabha and Others
Gauhati High Court · (2015) 5 GLT 45
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
High Courts26 Aug 2015Partly Allowed
Nipun Rajbongshi Vs The Union of India and Others
Gauhati High Court · (2015) 08 GAU CK 0014
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts26 Aug 2015
Tarini Kanta Das and Others Vs Pradeep Das and Others
Gauhati High Court · (2015) 4 GLT 1106
Penal Code, 1860 (IPC) - Section 498-A
High Courts26 Aug 2015Allowed
Bhabani Prasad Rabha and Others Vs Dayabati Rabha and Others
Gauhati High Court · (2015) 08 GAU CK 0010
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 7
High Courts25 Aug 2015Dismissed
Julekha Wahida Ahmed Vs State of Assam and Others
Gauhati High Court · (2015) 4 GLT 922
High Courts25 Aug 2015Dismissed
Hamidur Rahman Vs The State of Assam and Others
Gauhati High Court · (2015) 08 GAU CK 0013
Constitution of India, 1950 - Article 14, 16
High Courts21 Aug 2015Allowed
In Re: State of Arunachal Pradesh and Ors.
Gauhati High Court · (2015) 4 GLT 165
Prevention of Corruption Act, 1988 - Section 13(1)(d)(i), 17, 21
High Courts21 Aug 2015Allowed
Oriental Insurance Co. Ltd. Vs Bhadreshwari Sarma and Others
Gauhati High Court · (2015) 4 ACC 681 : (2015) 4 GLT 12
Motor Vehicles Act, 1988 - Section 147, 173
High Courts21 Aug 2015Dismissed
Pertabghur Tea Estate Vs Hiren Bhumij and Others
Gauhati High Court · (2015) 147 FLR 1016 : (2015) 4 LLN 367 : (2015) LLR 1166
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 33