CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gauhati High Court

COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 358 of 1,245

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1932
High Courts29 Sept 2015Dismissed

Anowara Begum Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 1005

Foreigners Act, 1946 - Section 9
Read judgment
High Courts29 Sept 2015Dismissed

Koddar Ali and Others Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 873

Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 9
Read judgment
High Courts29 Sept 2015Allowed

Indrajit Sen Vs State of Assam and Others

Gauhati High Court · (2015) 4 GLT 1071

Constitution of India, 1950 - Article 311
Read judgment
High Courts29 Sept 2015Allowed

Phukan Chandra Nath Vs The Indian Oil Corporation and Others

Gauhati High Court · (2015) 09 GAU CK 0014

Constitution of India, 1950 - Article 226
Read judgment
High Courts28 Sept 2015Allowed

Hriday Das Vs Union of India

Gauhati High Court · (2015) 4 GLT 1034

Central Reserve Police Force Act, 1949 - Section 11(1)Constitution of India, 1950 - Article 226
Read judgment
High Courts28 Sept 2015Allowed

Pradip Kumar Hazarika Vs New India Assurance Company Ltd. and Others

Gauhati High Court · (2015) 5 GLT 32

Constitution of India, 1950 - Article 226
Read judgment
High Courts28 Sept 2015Dismissed

K. Lallianzuala and Others Vs Employees State Insurance Corporation and Others

Gauhati High Court · (2015) 4 GLT 1042

Constitution of India, 1950 - Article 309
Read judgment
High Courts22 Sept 2015Allowed

Nurul Islam Mazarbhuiya and Others Vs Sahab Uddin Choudhury

Gauhati High Court · (2015) 5 GLT 163

Registration Act, 1908 - Section 21, 34, 35, 47, 52
Read judgment
High Courts22 Sept 2015Allowed

United India Insurance Co. Ltd. Vs Imdadul Shiekh and Others

Gauhati High Court · (2016) 148 FLR 664 : (2015) 4 LLJ 534 : (2016) 1 LLN 116 : (2016) LLR 311

Workmens Compensation Act, 1923 - Section 19, 2(i)(g), 30, 4(1)(c)(ii)
Read judgment
High Courts22 Sept 2015Partly Allowed

Akhil Bharatiya Chah Mazdoor Sangha Vs Management of Namrup T.E. and Others

Gauhati High Court · (2015) 147 FLR 639

Industrial Disputes Act, 1947 - Section 11-A
Read judgment
High Courts22 Sept 2015Allowed

Putul Bhar and Others Vs The State of Assam

Gauhati High Court · (2015) 09 GAU CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 395, 397, 399
Read judgment
High Courts21 Sept 2015Dismissed

Lal Mohan Roy and Others Vs Sunil Roy and Others

Gauhati High Court · (2015) 09 GAU CK 0051

Read judgment
High Courts21 Sept 2015Allowed

Sailendra Kr. Borah and Others Vs State of Assam

Gauhati High Court · (2015) 4 GLT 1090

Constitution of India, 1950 - Article 14, 226
Read judgment
High Courts21 Sept 2015Allowed

Arup Kumar Choudhury and Others Vs State of Assam and Others

Gauhati High Court · (2015) 5 GLT 55

Constitution of India, 1950 - Article 19(1)(g), 226
Read judgment
High Courts21 Sept 2015Partly Allowed

Zakir Hussain and Others Vs State of Assam

Gauhati High Court · (2015) 4 GLT 914

Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Penal Code, 1860 (IPC) - Section 300, 302, 304, 323, 325
Read judgment
High Courts19 Sept 2015Allowed

Rinchin Dondup and Others Vs Pema Wange and Others

Gauhati High Court · (2015) 5 GLT 290

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 14 Rule 1(5), Order 14 Rule 14, Order 15 Rule 1, Order 20 Rule 5Constitution of India, 1950 - Article 227
Read judgment
High Courts19 Sept 2015Dismissed

Manager, Hukanpukhuri Tea Estate Vs State of Assam and Others

Gauhati High Court · (2015) 147 FLR 642

Constitution of India, 1950 - Article 226, 227Industrial Disputes Act, 1947 - Section 10, 10(1)(c)(d), 17B, 33
Read judgment
High Courts18 Sept 2015Dismissed

Sirajul Hoque and Others Vs The Union of India and Others

Gauhati High Court · (2015) 4 GLT 852

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Penal Code, 1860 (IPC) - Section 420, 468
Read judgment
High Courts18 Sept 2015

Sarat Baladeka and Others Vs Narayan Baishya

Gauhati High Court · (2015) 4 GLT 632

Civil Procedure Code, 1908 (CPC) - Section 145, 146Criminal Procedure Code, 1973 (CrPC) - Section 145Limitation Act, 1963 - Section 25
Read judgment
High Courts18 Sept 2015Allowed

United India Insurance Co. Ltd. Vs Jitumni Choudhury and Others

Gauhati High Court · (2015) 4 GLT 965

Workmens Compensation Act, 1923 - Section 19, 2(1)(g), 30, 4(1)(c)(ii)
Read judgment
Previous1…356357358359360…1,245Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions