High Courts01 Apr 2016Dismissed
Rajeeb Kalita Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 91 : (2016) 4 GauLR 202
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 344 of 1,245
High Courts01 Apr 2016Dismissed
Sri Pradip Kumar Sarma Vs State of Assam
Gauhati High Court · (2016) 2 NEJ 233
Constitution of India, 1950 - Article 226
High Courts01 Apr 2016Disposed Off
Sh. Laldaihzauva Vs Lalnunsangi
Gauhati High Court · (2016) 4 GauLR 708
Motor Vehicles Act, 1988 - Section 168, Section 173
High Courts01 Apr 2016Dismissed
The NHPC Limited and Others Vs Oriental Engineers
Gauhati High Court · (2016) AIR(Gauhati) 93 : (2016) 4 ArbiLR 31 : (2016) 4 GauLJ 16 : (2016) 3 GauLR 793 : (2016) 3 GauLT 235 : (2016) 2 NEJ 239 : (2016) 6 RAJ 636
Arbitration and Conciliation Act, 1996 - Section 28(1)(a), Section 28(3), Section 34, Section 34 (2) (b) (i), Section 34 (2)(b) (i), Section 34(2), Section 34(2)(a)(iv), Section 34(2)(b), Section 34(2)(b)(i), Section 34(20(a)(i), Section 37, Section 7
High Courts31 Mar 2016Allowed
Nemai CH. Das Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 612 : (2017) 1 GauLR 155 : (2016) 3 GauLT 44
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Disposed Off
Rakesh Agarwala Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLR 135 : (2016) 3 GauLT 464
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Disposed Off
Union of India Vs M/S D.D. Sharma
Gauhati High Court · (2016) 4 CivilLJ 19 : (2016) 4 GauLR 370
Arbitration and Conciliation Act, 1996 - Section 34
High Courts31 Mar 2016Disposed Off
Padma Nath Gayan Vs Chandradhar Dutta
Gauhati High Court · (2016) 3 GauLT 788
High Courts31 Mar 2016Allowed
Sukla Chakraborty & Another Vs Director of Agriculture & Others
Gauhati High Court · (2016) 2 ACC 885 : (2016) 2 AnWR 375 : (2016) 4 GauLJ 362 : (2016) 4 GauLT 28 : (2016) 4 NEJ 349 : (2016) 2 TAC 600
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts31 Mar 2016Dismissed
Mr. Shamsul Hoque Hazari Vs Union of India and Ors.
Gauhati High Court · (2016) AIR(Gauhati) 127 : (2016) 4 GauLJ 564 : (2016) 5 GauLR 267 : (2016) 3 GauLT 113
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Dismissed
Bassu Ali @ Bassu SK. Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 227 : (2016) 5 GauLR 184 : (2016) 3 GauLT 25
Constitution of India, 1950 - Article 226Foreigners Act, 1946 - Section 2(a)
High Courts30 Mar 2016Partly Allowed
Smt. Vanlalngheti Vs Dilip Kumar Sand
Gauhati High Court · (2016) 3 TAC 442
Motor Vehicles Act, 1988 - Section 163, Section 166, Section 173
High Courts30 Mar 2016Disposed Off
Dr. Hiren Gohain and Ors. Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 457
High Courts30 Mar 2016Dismissed
State of Assam Vs Anil Kumar Barua
Gauhati High Court · (2016) 4 GauLJ 74 : (2016) 4 GauLR 348
High Courts30 Mar 2016Disposed Off
Pema Khandu & Others Vs Speaker, Arunachal Pradesh Legislative Assembly & Others
Gauhati High Court · (2016) 3 GauLJ 669 : (2016) 3 GauLR 676 : (2016) 2 GauLT 1050
Constitution of India, 1950 - Article 102(2), 191
High Courts29 Mar 2016Dismissed
Chandipur Tea Estate Vs Devilal Basfor
Gauhati High Court · (2016) 4 GauLJ 418 : (2016) 3 GauLT 765
High Courts29 Mar 2016Allowed
Smti Joymoti Das Vs Union of India and others
Gauhati High Court · (2016) 162 AIC 745
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 3D (1), 3G (2), 7(c), 7(d)
High Courts29 Mar 2016Partly Allowed
Hazi Abdus Salam Barlaskar Vs Kanco Enterprises Ltd. and Others
Gauhati High Court · (2016) 163 AIC 593 : (2017) 1 GauLT 254
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10, Order 22 Rule 22, Section 96Contract Act, 1872 - Section 73, Section 74
High Courts29 Mar 2016Allowed
Gohin Borah Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 731 : (2016) 3 GauLT 270
Constitution of India, 1950 - Article 226
High Courts28 Mar 2016Disposed Off
Dr. S. James Gregory Vs M/s. Thakursidas Banwarilal & Co.
Gauhati High Court · (2017) AIR(Gauhati) 15 : (2017) 1 RCRRent 416
Assam Urban Areas Rent Control Act, 1972 - Section 5