High Courts19 Apr 2016Allowed
Shyam Harlalka Vs Deepak Jain and Anr.
Gauhati High Court · (2016) 4 GauLR 121
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 343 of 1,245
High Courts18 Apr 2016Disposed Off
Md. Jil Hoque Vs State of Assam
Gauhati High Court · (2016) 163 AIC 612 : (2016) 4 CriCC 140 : (2016) CriLJ 2822 : (2016) 3 Crimes 327 : (2016) 5 GauLJ 236 : (2016) 3 GauLT 299 : (2016) 2 NEJ 279
Penal Code, 1860 (IPC) - Section 354, 448
High Courts18 Apr 2016Dismissed
Arabinda Barman Vs State of Assam and Ors
Gauhati High Court · (2016) 4 GauLJ 1 : (2016) 4 GauLR 566 : (2016) 2 GauLT 1227 : (2016) 2 NEJ 435
Constitution of India, 1950 — Article 309
High Courts18 Apr 2016Allowed
Bimal Chetia - Petitioner @HASH Bijoy Chandra Borah and Others
Gauhati High Court · (2016) 5 GauLJ 451 : (2016) 5 GauLR 436
High Courts18 Apr 2016Dismissed
Bharat Sanchar Nigam Ltd. - Petitioner @HASH Rajen Rajkhowa
Gauhati High Court · (2016) 5 GauLR 433
Constitution of India, 1950 - Article 227
High Courts08 Apr 2016Disposed Off
Sh. Laldaihchhuaka Vs Sh. Zothankima & Anr.
Gauhati High Court · (2016) 3 ACC 352 : (2016) 3 CivilLJ 733 : (2016) 3 GauLT 482 : (2016) 2 TAC 803
Employees Compensation Act, 1923 - Section 4(1)(a), 4A(3), 8(5)
High Courts08 Apr 2016Disposed Off
Sojee Meyor Vs State of Arunachal Pradesh & Others
Gauhati High Court · (2016) 2 GauLT 1202
High Courts07 Apr 2016Disposed Off
Patel Brothers Vs State of Assam and Ors
Gauhati High Court · (2016) 4 GauLJ 33 : (2016) 4 GauLR 86 : (2016) 2 GauLT 1217 : (2016) 2 NEJ 270
Assam Value Added Tax Act, 2003 — Section 84Limitation Act, 1963 — Section 5
High Courts07 Apr 2016Allowed
Golap Lata Goswami (Smti.) and another Vs Ajit Deka and others
Gauhati High Court · (2016) 3 ACC 331 : (2017) ACJ 680 : (2016) 163 AIC 580 : (2016) 4 CivilLJ 122 : (2016) 4 GauLJ 167 : (2016) 4 GauLR 1 : (2016) 2 GauLT 809 : (2016) 2 NEJ 262 : (2016) 2 TAC 896
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Apr 2016Disposed Off
Ajoy Ch. Bordoloi Vs State of Assam and others
Gauhati High Court · (2016) 4 GauLJ 104 : (2017) 1 GauLR 586 : (2016) 2 GauLT 819
High Courts06 Apr 2016Disposed Off
Oil and Natural Gas Corporation Ltd. and Ors. Vs Atul Chandra Baruah
Gauhati High Court · (2016) 4 GauLJ 374 : (2016) 4 GauLR 109
Limitation Act, 1963 - Section 5
High Courts06 Apr 2016Disposed Off
Captain Ved Barua Vs Bikrom Singha Lahkar and Ors.
Gauhati High Court · (2016) 4 GauLJ 322 : (2016) 4 GauLR 107
High Courts05 Apr 2016Disposed Off
Director, CBI Vs Mohd. Kasim Ali
Gauhati High Court · (2017) 1 GauLR 490
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts05 Apr 2016Allowed
N. Akato Chishi Vs State of Nagaland
Gauhati High Court · (2016) 5 GauLR 686 : (2016) 3 GauLT 846
High Courts05 Apr 2016Dismissed
Union of India and another Vs N.K. Das
Gauhati High Court · (2016) 2 CPJ 124
Consumer Protection Act, 1986 — Section 27
High Courts05 Apr 2016Dismissed
State of Assam and Ors. Vs Ranjit Ch. Talukdar and Anr.
Gauhati High Court · (2016) 3 CivilLJ 812 : (2016) 4 GauLJ 96 : (2016) 4 GauLR 110 : (2016) 2 NEJ 258
Limitation Act, 1963 - Section 5
High Courts04 Apr 2016Dismissed
United Bank of India Vs Shyma Prasad Bhattacharjee
Gauhati High Court · (2016) 5 GauLJ 743 : (2016) 5 GauLR 392
High Courts04 Apr 2016Dismissed
Radha Madhav Sinha Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 130 : (2016) 4 GauLR 201 : (2016) 2 NEJ 256
High Courts04 Apr 2016Dismissed
Namita Radha and Others Vs Gauhati High Court and Others
Gauhati High Court · (2016) 4 GauLJ 134 : (2016) 4 GauLR 257 : (2016) 2 GauLT 829
Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 18
High Courts01 Apr 2016Disposed Off
Md. Azazul Hoque Vs State of Assam
Gauhati High Court · (2017) 1 GauLR 572
Constitution of India, 1950 - Article 226