High Courts02 May 2016Dismissed
Union of India and Ors. Vs Bamin Tari
Gauhati High Court · (2016) 344 ELT 155 : (2016) 150 FLR 570 : (2016) 5 GauLJ 3 : (2016) 4 GauLR 114 : (2016) 3 GauLT 353
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 341 of 1,245
High Courts02 May 2016Dismissed
Dolang Akom Vs State of Arunachal Pradesh and Ors.
Gauhati High Court · (2016) 4 GauLJ 678 : (2016) 4 GauLR 677 : (2016) 3 GauLT 404 : (2016) 4 NEJ 405
High Courts02 May 2016Allowed
Rekha Devi Vs M/s Mother India Logistic & Minerals Pvt. Ltd.
Gauhati High Court · (2016) 164 AIC 632 : (2016) 4 GauLJ 382 : (2016) 4 GauLT 395 : (2016) 3 NEJ 450
High Courts02 May 2016Disposed Off
Union of India Vs Service No.C/361999, Hawalder Clerk, Nayan Kumar Sinha
Gauhati High Court · (2016) 4 GauLR 540
High Courts02 May 2016Dismissed
Harej Ali Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 653 : (2016) 4 GauLR 590
High Courts29 Apr 2016Dismissed
Amanul Islam Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 513 : (2016) 4 GauLR 390
High Courts29 Apr 2016Dismissed
Jagat Dutta Vs State of Assam
Gauhati High Court · (2016) 3 GauLT 868
High Courts29 Apr 2016Dismissed
G. Jebisow Enterprise (M/s) Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 4 GauLT 230
Arunachal Pradesh District Based Entrepreneurs and Professional (Incentives, Development and Promotional) Rules, 2015 - Rule 4(ii)(f)
High Courts28 Apr 2016Allowed
Bishnu Karmakar Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 88 : (2017) 1 GauLR 8 : (2016) 3 GauLT 310
Penal Code, 1860 (IPC) - Section 302, 324
High Courts28 Apr 2016Disposed Off
Tokmen Pertin Vs State of Arunachal Pradesh & Others
Gauhati High Court · (2016) 2 GauLT 1223
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Dismissed
Sh. R. Rokunga Vs State of Mizoram & Ors.
Gauhati High Court · (2016) 5 GauLR 630 : (2016) 3 GauLT 443
Constitution of India, 1950 - Article 226
High Courts28 Apr 2016Disposed Off
Smt. Dhaneswari Baruah & another Vs Sri Dambarudhar Baruah
Gauhati High Court · (2016) 168 AIC 687 : (2016) 4 GauLJ 701 : (2016) 5 GauLR 829 : (2016) 3 GauLT 333
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18, Order 6 Rule 17
High Courts28 Apr 2016Allowed
All Assam Retired Officers, Teachers Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 403 : (2017) 1 GauLR 357 : (2016) 4 GauLT 85 : (2016) 5 NEJ 139
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Allowed
M/S Shriram Transport Finance Company Ltd. and 3 others Vs Smti. Ruma Saha
Gauhati High Court · (2017) 1 ArbiLR 331 : (2016) 4 GauLJ 499 : (2016) 5 GauLR 46 : (2016) 3 GauLT 198 : (2017) 1 NEJ 543
Arbitration and Conciliation Act, 1996 - Section 8
High Courts27 Apr 2016Disposed Off
Md. Sanowar Khan Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 479 : (2016) 6 GauLR 606 : (2016) 5 NEJ 91
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts27 Apr 2016Disposed Off
Md. Altaf Hussain Barbhuiya Vs Md. Abdul Sattar Laskar
Gauhati High Court · (2016) 5 GauLJ 354 : (2016) 5 GauLR 42
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9A
High Courts26 Apr 2016Disposed Off
Santona Thakuria (Dr.) Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 465 : (2016) 6 GauLR 599 : (2016) 3 GauLT 610 : (2016) 2 NEJ 503
High Courts26 Apr 2016Dismissed
Management of Madhuting Tea Estate Vs Presiding Officer and Anr.
Gauhati High Court · (2016) 5 GauLJ 213 : (2016) 6 GauLR 260 : (2016) 3 GauLT 401
High Courts26 Apr 2016Allowed
Shri Jugal Kishore Joshi Vs Sri Babulal Kucheria and others
Gauhati High Court · (2016) 4 GauLJ 299 : (2016) 5 GauLR 12 : (2016) 3 GauLT 72 : (2017) 1 NEJ 533
Assam Urban Areas Rent Control Act, 1972 - Section 5(4)
High Courts25 Apr 2016Dismissed
The General Secretary and others Vs Smti Gita Ray and others
Gauhati High Court · (2016) 168 AIC 672 : (2016) AIR(Gauhati) 107 : (2016) 4 GauLJ 375 : (2016) 3 GauLT 770
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 7, Order 7 Rule 8Evidence Act, 1872 - Section 58