High Courts15 May 2016Disposed Off
Padmakshi Baruah Vs Sreemanta Kumar Bezbaruah
Gauhati High Court · (2016) 3 GauLT 899
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 339 of 1,245
High Courts12 May 2016Dismissed
Assam Ashok Hotel Corporation Ltd. Vs The North East Chamber of Commerce and Industry (NECCI)
Gauhati High Court · (2016) 4 GauLJ 712 : (2016) 4 GauLR 532 : (2016) 3 GauLT 813 : (2016) 4 NEJ 565
High Courts12 May 2016Dismissed
Manash Das Vs State of Assam and Ors.
Gauhati High Court · (2016) 5 GauLJ 191 : (2016) 5 GauLR 99 : (2016) 3 GauLT 288
Constitution of India, 1950 - Article 226
High Courts12 May 2016Disposed Off
Mridul Chandra Borbora Vs Narayan Saikia
Gauhati High Court · (2017) AIRCC 786 : (2016) 4 GauLJ 509 : (2016) 5 GauLR 208 : (2016) 4 GauLT 392
Assam Temporarily (Settled Area) Tenancy Act, 1971 - Section 39Constitution of India, 1950 - Article 227
High Courts12 May 2016Dismissed
M/s. Pragjyotish Food Products Vs State of Assam
Gauhati High Court · (2016) 3 NEJ 88
Constitution of India, 1950 - Article 226
High Courts11 May 2016Disposed Off
Joutishman Dutta Vs State of Assam and Anr.
Gauhati High Court · (2016) 5 GauLJ 252 : (2016) 3 GauLT 347
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts11 May 2016Disposed Off
Arun Madhab Boruah (DR.) Vs State of Assam and Anr.
Gauhati High Court · (2016) 4 ACC 452 : (2016) 5 GauLJ 61 : (2016) 5 GauLR 175 : (2016) 3 GauLT 376
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts11 May 2016Dismissed
Jashkaran Ghorawat Vs Dulal Mandal
Gauhati High Court · (2016) 3 GauLT 815 : (2016) 4 NEJ 560
High Courts10 May 2016Dismissed
Bhabani Baruah Vs State of Assam
Gauhati High Court · (2016) 4 GauLT 561
High Courts10 May 2016Disposed Off
Sukumar Talukdar Vs Union of India
Gauhati High Court · (2016) 6 GauLJ 410 : (2016) 6 GauLR 531 : (2016) 3 GauLT 798
High Courts10 May 2016Dismissed
Ginlala Vs State of Mizoram & Anr.
Gauhati High Court · (2016) CriLJ 2769 : (2016) 6 GauLJ 305 : (2016) 6 GauLR 51
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 489(B)
High Courts10 May 2016Allowed
Vinit Tibrewala Vs Bidya Kanta Upadhyaya
Gauhati High Court · (2017) 1 GauLR 395 : (2016) 3 GauLT 785
High Courts10 May 2016Disposed Off
Md. Moinul Haque Laskar and Anr. Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 648 : (2016) 3 GauLT 35
Constitution of India, 1950 - Article 226
High Courts10 May 2016Dismissed
MD. Moinul Hoque Vs State of Assam
Gauhati High Court · (2016) CriLJ 3458 : (2016) 3 Crimes 660 : (2016) 5 GauLJ 153 : (2017) 1 GauLR 517 : (2016) 3 GauLT 409 : (2016) 4 NEJ 397
Penal Code, 1860 (IPC) - Section 302
High Courts09 May 2016Dismissed
Diamond Engineering Works Vs Commissioner of Central Exice & Service Tax
Gauhati High Court · (2017) 1 GauLR 494 : (2016) 4 NEJ 573
Finance Act, 1994 - Section 85
High Courts09 May 2016Dismissed
Arnab Dutta Vs Dr. Srinibash Debnath
Gauhati High Court · (2016) AIR(Gauhati) 133 : (2016) 5 GauLR 725 : (2016) 3 GauLT 708
High Courts09 May 2016Dismissed
Gonendra Das Laskar Vs Monoranjan Das
Gauhati High Court · (2016) 164 AIC 627 : (2016) 4 GauLJ 325 : (2016) 5 GauLR 256 : (2016) 3 GauLT 780
High Courts09 May 2016Disposed Off
Ranjan Chetia and another Vs Amit Dev and another
Gauhati High Court · (2016) 5 GauLJ 121 : (2016) 5 GauLR 347 : (2016) 3 GauLT 233 : (2016) 3 NEJ 165
Civil Procedure Code, 1908 (CPC) - Section 10
High Courts09 May 2016Dismissed
Sh. Lalthatpuia Vs State of Mizoram & Anr.
Gauhati High Court · (2016) CriLJ 2740 : (2016) 6 GauLJ 107 : (2016) 6 GauLR 41
Criminal Procedure Code, 1973 (CrPC) - Section 212, 313Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 376(2)(f)
High Courts09 May 2016Allowed
Habung Lalin Vs State of Arunachal Pradesh
Gauhati High Court · (2016) 5 GauLR 700
Constitution of India, 1950 — Article 226