High Courts06 May 2016Dismissed
Dilip Goswami Vs State Financial Corporation
Gauhati High Court · (2016) 3 GauLT 817
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 340 of 1,245
High Courts06 May 2016Dismissed
Umasankar Rai Yadav Vs State of Assam
Gauhati High Court · (2016) 4 GauLR 550
High Courts06 May 2016Dismissed
Santosh Kumar Mishra Vs Poonam Mishra
Gauhati High Court · (2016) 164 AIC 645 : (2016) 3 NEJ 435
High Courts06 May 2016Disposed Off
Hobibor Rahman Vs Md. Ibrahim Ali
Gauhati High Court · (2016) 3 GauLT 897
High Courts05 May 2016Allowed
Sh. Lalrinsanga Vs State of Mizoram
Gauhati High Court · (2016) 6 GauLJ 657 : (2017) 1 GauLR 208
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
Union of India Vs Lalparmawii
Gauhati High Court · (2016) AIR(Gauhati) 120 : (2016) 6 GauLJ 645 : (2017) 1 GauLR 289
High Courts05 May 2016Dismissed
Izarul Islam Vs State of Assam and Ors
Gauhati High Court · (2016) 164 AIC 654 : (2016) AIR(Gauhati) 169 : (2016) 4 GauLJ 11 : (2016) 2 GauLT 1239 : (2016) 4 NEJ 461
Specific Relief Act, 1963 — Section 34, 6
High Courts05 May 2016Allowed
Loksheswar@ Lakheswar Das Vs Assam State Electricity Board and Ors.
Gauhati High Court · (2016) 5 GauLJ 305 : (2017) 1 GauLR 388 : (2016) 3 GauLT 384
Constitution of India, 1950 - Article 226
High Courts04 May 2016Allowed
Sri Ranjit Kumar Saikia & Another Vs Sri Jugal Sahu
Gauhati High Court · (2016) 4 GauLJ 493 : (2016) 5 GauLR 430 : (2016) 3 GauLT 201 : (2016) 3 NEJ 169
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 9
High Courts04 May 2016Disposed Off
Gopal Chetri (Dr.) Vs State of Assam and Ors.
Gauhati High Court · (2016) 4 GauLJ 743 : (2016) 3 GauLT 268
High Courts04 May 2016Dismissed
On the death of Umakanta Banerjee, his legal heirs, namely, Sri Madhusudan Banerjee Vs Sri Prahlad Das
Gauhati High Court · (2016) 3 GauLT 500 : (2016) 4 NEJ 571
High Courts04 May 2016Dismissed
Dakhin Kuiyabil Baptist Christian Church Vs Sri Baneswar Baglary
Gauhati High Court · (2016) 5 GauLJ 370 : (2016) 5 GauLR 443 : (2016) 3 GauLT 530 : (2016) 3 NEJ 167
High Courts04 May 2016Allowed
Mustt. Sabnam Begum Vs State of Assam
Gauhati High Court · (2016) 164 AIC 629 : (2016) 4 CivCC 773 : (2016) CriLJ 3525 : (2017) 1 Crimes 85 : (2016) 6 GauLJ 117 : (2016) 5 GauLT 83 : (2016) 3 NEJ 442
High Courts03 May 2016Dismissed
Lakheswar Saikia - Petitioner @HASH Narayan Prasad Das and Others
Gauhati High Court · (2016) 5 GauLJ 389 : (2016) 5 GauLR 434
High Courts03 May 2016Allowed
Pabitra Narayan Choudhury Vs Sri Sunil Kumar Jain
Gauhati High Court · (2016) 164 AIC 671 : (2016) 5 GauLJ 133 : (2016) 3 GauLT 279 : (2016) 4 NEJ 454
Assam Urban Areas Rent Control Act, 1972 - Section 5(1)
High Courts03 May 2016Disposed Off
Pabitra Narayan Choudhury Vs Jyan Chand Jain
Gauhati High Court · (2016) 4 GauLJ 569 : (2017) 1 GauLR 132 : (2016) 4 GauLT 388 : (2016) 5 NEJ 213
Evidence Act, 1872 - Section 33
High Courts02 May 2016Disposed Off
Dr. Sankar Deb Roy Vs Union of India
Gauhati High Court · (2017) 1 GauLR 643 : (2016) 3 GauLT 713
High Courts02 May 2016Dismissed
Smt. Maina Das Vs Union of India & others
Gauhati High Court · (2016) 164 AIC 651 : (2017) AIR(Gauhati) 12 : (2017) 1 CivilLJ 825 : (2016) 5 GauLJ 326 : (2016) 6 GauLR 481 : (2016) 3 GauLT 285 : (2016) 4 NEJ 555
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 15Specific Relief Act, 1963 - Section 34
High Courts02 May 2016Disposed Off
Rajeeb Kalita Vs Union of India
Gauhati High Court · (2016) AIR(Gauhati) 117 : (2016) 4 GauLR 535