High Courts22 Apr 2016Disposed Off
National Insurance Company Vs Jayashree Sarma
Gauhati High Court · (2016) 3 GauLT 537
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 342 of 1,245
High Courts22 Apr 2016Dismissed
Kodvanu Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 491 : (2016) 4 GauLR 182
High Courts21 Apr 2016Dismissed
Prabhu Sahai Barla Vs State of Assam
Gauhati High Court · (2016) 3 NEJ 612
Penal Code, 1860 (IPC) - Section 302, Section 84
High Courts21 Apr 2016Dismissed
On the death of Nopatrai Khemka his legal heirs, Sushila Devi Khemka (wife) and others Vs Smt. Sabitri Devi Kejriwal & another
Gauhati High Court · (2016) 164 AIC 634 : (2016) 5 GauLJ 275 : (2016) 5 GauLR 28 : (2016) 3 GauLT 203 : (2017) 1 NEJ 548
Advocates Act, 1961 - Section 35, 36Assam Urban Areas Rent Control Act, 1972 - Section 5(4)Civil Procedure Code, 1908 (CPC) - Order 3 Rule 1, Order 3 Rule 2
High Courts21 Apr 2016Allowed
NK. Laxmi Mohan Sinha Vs Union of India and Ors.
Gauhati High Court · (2016) 3 GauLT 458 : (2016) 3 NEJ 631
Army Act, 1950 - Section 26 41(2), 79, 80Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Dismissed
National Insurance Company Limited Vs Md. Ful Mamud Sk.
Gauhati High Court · (2016) 4 ACC 148 : (2016) 150 FLR 80 : (2016) 2 NEJ 432 : (2016) 3 TAC 647
Employees Compensation Act, 1923 - Section 21
High Courts21 Apr 2016Disposed Off
Union of India Vs M/s Sunrise Traders
Gauhati High Court · (2016) 163 AIC 591 : (2016) 4 GauLR 577
Railways Act, 1989 - Section 110, 23, 97
High Courts20 Apr 2016Disposed Off
M/s. Dharampal Satyapal Limited Vs Union of India and Ors.
Gauhati High Court · (2016) 339 ELT 379 : (2016) 4 GauLJ 691 : (2016) 3 GauLT 424 : (2016) 3 NEJ 50
Central Excises and Salt Act, 1944 - Section 5A(1)Finance Act, 2003 - Section 154
High Courts20 Apr 2016Dismissed
Tapan Kr. Sarma Vs State of Assam and Ors
Gauhati High Court · (2016) 3 GauLJ 172 : (2016) 2 GauLT 1146
High Courts20 Apr 2016Allowed
Abdul Matin Pardhani(Md.) and Others Vs State of Assam
Gauhati High Court · (2016) 163 AIC 619 : (2016) 4 Crimes 598 : (2016) 4 GauLJ 87 : (2016) 2 GauLT 1016 : (2016) 3 NEJ 181
Penal Code, 1860 (IPC) — Section 34, 366A
High Courts20 Apr 2016Disposed Off
Abdul Rahim(MD.)@ Dactor Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 93 : (2016) 4 GauLR 196 : (2016) 2 GauLT 1027 : (2016) 3 NEJ 186
Penal Code, 1860 (IPC) — Section 395, 412
High Courts20 Apr 2016Disposed Off
Raj Hussain & Another Vs State of Assam and Another
Gauhati High Court · (2017) 1 GauLR 281 : (2016) 2 GauLT 1020
Penal Code, 1860 (IPC) - Section 34, 376
High Courts20 Apr 2016Disposed Off
Sri Umesh Deka Vs Assam State Transport Corporation & another
Gauhati High Court · (2016) 163 AIC 605 : (2016) 5 GauLJ 33 : (2016) 5 GauLR 451 : (2016) 3 GauLT 318 : (2017) 2 NEJ 332
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts19 Apr 2016Allowed
Polycon Industries Pvt. Limited Vs Union of India and Ors.
Gauhati High Court · (2016) 4 GauLJ 233 : (2016) 3 GauLT 21 : (2016) 2 NEJ 475
Companies Act, 1956 - Section 22Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Disposed Off
Shri Manik Uddin and Ors. Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 290 : (2016) 4 GauLR 77 : (2016) 3 GauLT 122 : (2016) 2 NEJ 480
Assam Fixation on Ceiling of Land Holdings Act, 1956 - Section 17Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Disposed Off
Sri Gajen Das @ Dangar Das and Ors. Vs State of Assam
Gauhati High Court · (2016) 163 AIC 609 : (2016) 5 GauLJ 269 : (2016) 3 GauLT 315
Penal Code, 1860 (IPC) - Section 302, 34, 447
High Courts19 Apr 2016Allowed
Sri Raja Ghosh Vs Smti Budri Basumatary and Ors.
Gauhati High Court · (2016) 3 ACC 8 : (2016) 163 AIC 617 : (2016) 5 GauLJ 100 : (2016) 4 GauLR 509 : (2016) 3 GauLT 382 : (2016) 2 NEJ 429 : (2016) 3 TAC 827
High Courts19 Apr 2016Allowed
Lt. General Arun Kumar Nanda and Another - Appellants @HASH Sheo Balak Singh
Gauhati High Court · (2016) 4 GauLT 1177
Contempt of Courts Act, 1971 - Section 19, Section 2(b)
High Courts19 Apr 2016Dismissed
Sri Mahesh Singh Vs Union of India represented by the Secretary, Department of Personnel, Public Grievances and Pension, Govt. of India, New Delhi and Others
Gauhati High Court · (2016) 149 FLR 838 : (2016) 6 GauLJ 650 : (2017) 1 GauLR 202 : (2016) LIC 2401 : (2016) 3 LLN 340 : (2016) 2 NEJ 497
Central Civil Services (Pension) Rules, 1972 — Rule 27, 28
High Courts19 Apr 2016Allowed
Maneswar Kalita Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 98 : (2016) 5 GauLR 44