COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 338 of 1,245

High Courts25 May 2016Dismissed

M/s. Eastern Fire Protection Engineer and Others - Petitioners @HASH Vijaya Bank and Others

Gauhati High Court · (2016) AIR(Gauhati) 167 : (2017) 1 BC 429 : (2017) 1 DCR 493 : (2017) 1 DRTC 585

Constitution of India, 1950 - Article 226

High Courts25 May 2016Allowed

M/s. Dharampal Satyapal Ltd. - Appellant @HASH Union of India and Others

Gauhati High Court · (2016) 6 GauLJ 112 : (2016) 4 GauLT 1181

Central Excises and Salt Act, 1944 - Section 5A(1)

High Courts24 May 2016Allowed

M/s. Laxmi Corrugated Box Manufacturing Pvt. Ltd. Vs Raj Kumar Jain

Gauhati High Court · (2016) 3 GauLT 893

High Courts24 May 2016Dismissed

Sri. Neiphrezo Keditsu Vs Smt. Zeneisiile Ate Loucii

Gauhati High Court · (2016) AIR(Gauhati) 155

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11 (a)Representation of the People Act, 1951 — Section 100(1)(b), 123(1), 98(b)

High Courts24 May 2016Disposed Off

Sanwaria Properties Vs State of Assam

Gauhati High Court · (2016) AIR(Gauhati) 118

High Courts24 May 2016Dismissed

Hem Kanti Moral Vs Rajendra Prasad Gohain

Gauhati High Court · (2016) 4 GauLJ 293 : (2016) 5 GauLR 191 : (2016) 3 GauLT 776

High Courts24 May 2016Allowed

Dr. Minku Protim Dutta (Dr.) and Ors. Vs State of Assam and Ors.

Gauhati High Court · (2016) 5 GauLJ 173 : (2016) 5 GauLR 259 : (2016) 3 GauLT 262 : (2016) LIC 3006 : (2016) 3 NEJ 459

Constitution of India, 1950 - Article 14, 16, 226, 39(d)

High Courts23 May 2016Dismissed

Shri Dhrubajyoti Talukdar Vs State of Assam

Gauhati High Court · (2016) 4 NEJ 493

High Courts20 May 2016Dismissed

Shri Raghvendra Awasthi Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 260 : (2016) 4 GauLR 601 : (2016) 3 GauLT 6 : (2016) 4 NEJ 575

Criminal Procedure Code, 1973 (CrPC) - Section 407

High Courts20 May 2016Disposed Off

Surjya Kumar Chakma Vs State of Mizoram

Gauhati High Court · (2016) 4 GauLJ 705 : (2016) 5 GauLR 581 : (2016) 4 GauLT 213

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302

High Courts20 May 2016Disposed Off

Joram Tapu Vs State of Arunachal Pradesh

Gauhati High Court · (2016) 5 GauLR 364

Arunachal Pradesh (Land Records and Settlement) Act, 2000 — Section 86

High Courts19 May 2016Dismissed

Kailash Kumar Agarwal Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 602 : (2016) 4 GauLR 537

High Courts19 May 2016Disposed Off

Rabison Konwar Vs State of Assam

Gauhati High Court · (2016) 3 GauLT 625

High Courts18 May 2016Dismissed

Himani Sutradhar Vs State of Assam

Gauhati High Court · (2016) 4 GauLJ 611 : (2016) 4 GauLR 541

High Courts17 May 2016Disposed Off

Sh. N. Chakhai Vs State of Mizoram

Gauhati High Court · (2016) 6 GauLJ 320 : (2016) 6 GauLR 37

Constitution of India, 1950 - Article 226

High Courts16 May 2016Disposed Off

Binod More Vs Union of India

Gauhati High Court · (2016) 5 GauLJ 461 : (2016) 5 GauLR 634 : (2016) 4 GauLT 838

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482

High Courts16 May 2016Dismissed

Oriental Insurance Co. Ltd. Vs Gauhati High Court

Gauhati High Court · (2016) 4 GauLR 545

High Courts16 May 2016Dismissed

Pulak Borthakur Vs Management of Dufflating Tea Estate

Gauhati High Court · (2016) 4 GauLR 543

High Courts16 May 2016Allowed

Abhinav Deka Barua Vs State of Assam and Ors.

Gauhati High Court · (2016) 5 GauLJ 41 : (2016) 5 GauLR 96 : (2016) 3 GauLT 294

Constitution of India, 1950 - Article 226

High Courts16 May 2016Disposed Off

Bhoopendra Pratap Singh Parihar Vs Union of India

Gauhati High Court · (2016) 6 GauLJ 450 : (2016) 6 GauLR 550

Border Security Force Act, 1968 - Section 107, Section 48, Section 80Border Security Force Rules, 1969 - Rule 160, Rule 41Constitution of India, 1950 - Article 226