High Courts13 Jun 2016Dismissed
M/s Verma Crockery Stores Vs Arun Kedia & Son
Gauhati High Court · (2016) AIRCC 2783 : (2016) 6 GauLJ 168 : (2016) 6 GauLR 310
Assam Urban Areas Rent Control Act, 1972 — Section 5(1)(e), 5(4)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 336 of 1,245
High Courts13 Jun 2016Dismissed
Kshemalata Gogoi Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 139 : (2016) 5 GauLR 53
High Courts10 Jun 2016Dismissed
Md. Aynul Haque Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 232 : (2016) 5 GauLR 137
Constitution of India, 1950 — Article 226
High Courts10 Jun 2016Allowed
Sezoto Chakhesang Vs State of Nagaland
Gauhati High Court · (2016) 4 GauLT 256
Nagaland Civil Service (Discipline and Appeal) Rules, 1967 - Rule 9
High Courts10 Jun 2016Dismissed
Hassan Ali Vs Central Bureau of Investigation
Gauhati High Court · (2016) 4 GauLJ 401 : (2017) 1 GauLR 337 : (2016) 4 GauLT 192
Penal Code, 1860 (IPC) - Section 201, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts10 Jun 2016Disposed Off
Dhirendra Chandra Das Vs State of Assam
Gauhati High Court · (2016) AIR(Gauhati) 138 : (2016) 4 GauLJ 471 : (2016) 6 GauLR 209 : (2016) 4 GauLT 1 : (2016) 4 NEJ 358
Assam Panchayat Act, 1994 - Section 15, 18, 2(11), 2(12), 6
High Courts09 Jun 2016Allowed
Sri Amal Ghatak Vs Sri Subrata Dutta
Gauhati High Court · (2016) 5 GauLJ 311 : (2016) 5 GauLR 212
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts09 Jun 2016Allowed
Md. Matiur Rahman Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 438 : (2016) 6 GauLR 540
Constitution of India, 1950 - Article 226Cooperative City Bank Ltd. (Staff) Rules, 1991 - Rule 30, Rule 32, Rule 46(a), Rule 46(b)
High Courts09 Jun 2016Disposed Off
Kaushal Kumar Singh Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 567 : (2016) 4 GauLT 566
High Courts09 Jun 2016Allowed
Sri Rangnath Kakoti Vs The Union of India
Gauhati High Court · (2016) 5 GauLJ 37 : (2016) 5 GauLR 54
Constitution of India, 1950 — Article 226
High Courts08 Jun 2016Dismissed
Dr. Bandana Thakuria Vs State of Assam
Gauhati High Court · (2016) 6 GauLJ 29
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 - Regulation 3(f)
High Courts08 Jun 2016Dismissed
Nabam Taya Vs State of Arunachal Pradesh
Gauhati High Court · (2017) 1 GauLR 686
Constitution of India, 1950 - Article 226
High Courts08 Jun 2016Dismissed
Sudipa Goswami Konwar Vs State of Assam
Gauhati High Court · (2016) 5 GauLJ 652 : (2016) 5 GauLR 57
High Courts08 Jun 2016Dismissed
Union of India Vs Sanaha Nbi Kar
Gauhati High Court · (2016) 5 GauLJ 738 : (2016) 5 GauLR 65
Constitution of India, 1950 — Article 227
High Courts08 Jun 2016Allowed
Diganta Kumar Bhuyan Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 217 : (2016) 5 GauLR 142
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9Constitution of India, 1950 — Article 226
High Courts07 Jun 2016Disposed Off
Dr. Liza Pathak Vs State of Assam
Gauhati High Court · (2016) 4 GauLJ 497 : (2016) 4 GauLT 19 : (2016) 4 NEJ 197
Constitution of India, 1950 - Article 226
High Courts07 Jun 2016Dismissed
Anuwar Firoz Mehdi Vs Abdul Matlib
Gauhati High Court · (2016) 5 GauLJ 270 : (2016) 5 GauLR 52
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 14
High Courts06 Jun 2016Allowed
Tribeni Metalloys (P.) LTD. Vs Commissioner Central Excise and Service tax
Gauhati High Court · (2016) 338 ELT 363 : (2016) 5 GauLJ 744 : (2016) 5 GauLR 50
Central Excises and Salt Act, 1944 — Section 35G
High Courts06 Jun 2016Dismissed
Sri Santanu Kumar Barua Vs The State of Assam
Gauhati High Court · (2016) 5 GauLJ 715 : (2016) 5 GauLR 282
Assam Fixation on Ceiling of Land Holdings Act, 1956 — Section 13(a)Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Jun 2016Allowed
Yakub Ali @ Nanoi Vs State of Assam
Gauhati High Court · (2016) 4 GauLR 416 : (2016) 3 GauLT 671